Dr. P. Rajendran vs Dr. Sakeer Husain
2023 Latest Caselaw 2118 Ker

Con.Case(C) No.2543/2022                            1/1

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                  Friday, the 3rd day of February 2023 / 14th Magha, 1944
                    CON.CASE(C) NO. 2543 OF 2022(S) IN WP(C) 30949/2019

   PETITIONER/PETITIONER IN WPC:


           DR. P. RAJENDRAN, S/O. A. BALAKRISHNA MENON, AGED 61 YEARS,
           RESIDING AT SAI GARDENS, NENMENI, EDAKKAL,
           WAYANAD - 673 592.

        BY ADVS. M/S.C.UNNIKRISHNAN (KOLLAM), ANANDA PADMANABHAN, VIJAYKRISHNAN
        S. MENON, NIDHI BALACHANDRAN ,UTHARA A.S & VIVEK NAIR P.
   RESPONDENTS/RESPONDENTS IN WPC:

       1. DR. SAKEER HUSAIN, WORKING AS REGISTRAR, KERALA AGRICULTURAL
          UNIVERSITY, VELLANIKKARA, THRISSUR, PIN - 680 654.
       2. ISHITHA ROY, HOLDING THE CHARGE AS VICE CHANCELLOR, KERALA
          AGRICULTURAL UNIVERSITY, VELLANIKKARA, THRISSUR, PIN - 680 654
       3. DR. K. AJITH KUMAR, WORKING AS ASSOCIATE DIRECTOR OF RESEARCH,
          KERALA AGRICULTURAL UNIVERSITY, REGIONAL AGRICULTURAL RESEARCH
          STATION, AMBALAVAYAL, WAYANAD - 673 593.

            BY SRI. M.V. ANANDAN, STANDING COUNSEL


        This Contempt of court case (civil) having come up for orders on
   03.02.2023, the court on the same day passed the following:

                                               ORDER

Sri. M.V.Anandan - learned Standing Counsel for the respondents

seeks time.

List this case on 21/02/2023; within which time if the directions in the judgment are not complied with, the respondents shall remain present

in person to explain why.

Sd/- DEVAN RAMACHANDRAN JUDGE

03-02-2023 /True Copy/ Assistant Registrar