Mani. K vs The Special Tahsildar
2023 Latest Caselaw 2117 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
               THE HONOURABLE MR. JUSTICE GOPINATH P.
      FRIDAY, THE 3RD DAY OF FEBRUARY 2023 / 14TH MAGHA, 1944
                       WP(C) NO. 3580 OF 2023
PETITIONER:

          MANI. K.
          AGED 69 YEARS, S/O. RAMAKRISHNAN,
          THANGILAM PARA, NECHUR P.O., TARUR-II, NECHUR,
          PALAKKAD., PIN - 678 722.

          BY ADV P.R.VENKATESH


RESPONDENT:

          THE SPECIAL TAHSILDAR
          LAND TRIBUNAL, PATTAMBI, MINI CIVIL STATION,
          OTTAPALAM, PALAKKAD DISTRICT-679 104.

          BY ADV.BIMAL K. NATH (SR.G.P.)



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.02.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 3580 OF 2023                2




                           JUDGMENT

The petitioner is a senior citizen, who seeks early

disposal of S.M.No.1479/2022 & S.M.No.1483/2022 pending

before the respondent. This Court had already issued

directions regarding disposal of such matters in WP(C.)

No.28398 of 2017 and in WP(C) No.17012 of 2022.

In such circumstances, this writ petition is disposed of

directing the respondent to take up S.M.No.1479/2022 &

S.M.No.1483/2022 and dispose of the same within six

months from the date of receipt of a copy of this judgment.

Sd/-

GOPINATH P.

JUDGE ats

APPENDIX OF WP(C) 3580/2023

PETITIONER'S EXHIBITS

Exhibit p1 - TRUE COPY OF THE ACKNOWLEDGEMENT RECEIPT IN RESPECT OF SM NO. 1479/2022 IN THE NAME OF PETITIONER.

Exhibit p2 TRUE COPY OF THE ACKNOWLEDGEMENT RECEIPT IN RESPECT OF SM NO. 1483/2022 IN THE NAME OF PETITIONER.

Exhibit p3 TRUE COPY OF JUDGMENT IN W.P.(C) NO. 854/2018 DATED 14.3.2018 OF THIS HON'BLE COURT.

Exhibit P4 TRUE COPY OF JUDGMENT DATED 7.12.2022 IN W.P.(C) NO.

39619/2022 OF THIS HON'BLE COURT