Ranjith. R vs The Special Tahsildar
2023 Latest Caselaw 2114 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
               THE HONOURABLE MR. JUSTICE GOPINATH P.
      FRIDAY, THE 3RD DAY OF FEBRUARY 2023 / 14TH MAGHA, 1944
                       WP(C) NO. 3739 OF 2023
PETITIONER:

          RANJITH. R,
          AGED 36 YEARS, S/O. P.K. RAJAN,
          PALLIKKAD HOUSE,PARUVASSERY P.O., VADAKKENCHERY-I,
          PALAKKAD., PIN - 678 686.

          BY ADV P.R.VENKATESH


RESPONDENT:

          THE SPECIAL TAHSILDAR
          LAND TRIBUNAL, PATTAMBI, MINI CIVIL STATION,
          OTTAPALAM, PALAKKAD DISTRICT., PIN - 679 104.

          BY ADV. C.S.SHEEJA (SR.G.P)



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.02.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 3739 OF 2023                2




                            JUDGMENT

The prayer made in the writ petition is for an early

disposal of S.M.No.793/2019, pending before the respondent.

In view of the directions issued by this Court in

WP(C) No.28398 of 2017 and in WP(C) No.17012 of 2022, this

writ petition is disposed of, directing the respondent to take

up S.M.No.793/2019 and dispose of the same within 24

months from the date of receipt of a copy of this judgment.

Sd/-

GOPINATH P.

JUDGE ats

APPENDIX OF WP(C) 3739/2023

PETITIONER'S EXHIBITS

Exhibit p1 TRUE COPY OF THE ACKNOWLEDGEMENT RECEIPT IN RESPECT OF SM NO.793/2019IN THE NAME OF PETITIONER. TRUE COPY OF THE ACKNOWLEDGEMENT RECEIPT IN RESPECT OF SM NO.793/2019IN THE NAME OF PETITIONER. TRUE COPY OF THE ACKNOWLEDGEMENT RECEIPT IN RESPECT OF SM NO.793/2019IN THE NAME OF PETITIONER.

Exhibit p2 TRUE COPY OF JUDGMENT IN W.P.(C) NO. 854/2018 DATED 14.3.2018 OF THIS HON'BLE COURT.

Exhibit -p3 TRUE COPY OF JUDGMENT DATED 7.12.2022 IN W.P.(C) NO. 39619/2022 OF THIS HON'BLE COURT