Daisy Francis vs The Trichur Urban Co-Operative ...
2023 Latest Caselaw 2110 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
        FRIDAY, THE 3RD DAY OF FEBRUARY 2023 / 14TH MAGHA, 1944
                        WP(C) NO. 3185 OF 2022
PETITIONERS:

    1       DAISY FRANCIS,
            AGED 62 YEARS
            W/O. FRANCIS, SASTHAMPADIKKAL HOUSE,
            POTTOR P.O. THRISSUR DISTRICT 680 581.

    2       FRANCIS,
            AGED 66 YEARS
            S/O. RAPHEL, SASTHAMPADIKKAL HOUSE,
            POTTOR P.O. THRISSUR DISTRICT 680 581

    3       LALU FRANCIS,
            AGED 35 YEARS
            S/O. FRANCIS, SASTHAMPADIKKAL HOUSE,
            POTTOR P.O. THRISSUR DISTRICT 680 581.

            BY ADV ARUN THOMAS
RESPONDENTS:

    1       THE TRICHUR URBAN CO-OPERATIVE BANK LTD.
            HEAD OFFICE AT MISSION QUARTERS,
            THRISSUR 680 022,
            REPRESENTED BY ITS AUTHORIZED OFFICER.

    2       THE MANAGER,
            THE TRICHUR URBAN CO OPERATIVE BANK LTD.,
            PATTURAIKKAL BRANCH, THRISSUR 680 022.

            BY ADV DEVAPRASANTH.P.J.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.02.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 3185 OF 2022
                                       2




                              T.R.RAVI, J.
                      ----------------------------------------
                        WP (C) No.3185 of 2022
                     -------------------------------------------
              Dated this the 03rd day of February, 2023

                             JUDGMENT

When the case is taken up today, it is submitted by the

counsel for the respondents that loan account has been closed.

The writ petition is hence dismissed as infructuous.

Sd/-

T.R.RAVI

JUDGE sn