Nidheesh V.T vs Peoples Urban Co-Operative Bank ...
2023 Latest Caselaw 2103 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR. JUSTICE T.R.RAVI
      FRIDAY, THE 3RD DAY OF FEBRUARY 2023 / 14TH MAGHA, 1944
                       WP(C) NO. 9618 OF 2022
PETITIONER:

          NIDHEESH V.T
          AGED 35 YEARS
          SON OF THANKAPPAN VALIYAVEETTIL,
          KULAYETTIKARA P.O., KANJIRAMATTOM,
          ERNAKULAM, PIN - 682 317

          BY ADVS.
          K.R.PRATHISH
          S.RENJITH


RESPONDENT:

          PEOPLES URBAN CO-OPERATIVE BANK LIMITED NO. 51
          THRIPPUNITHURA BRANCH,
          MAIN ROAD, EAST FORT GATE,
          THRIPPUNITHURA MAIN ROAD,
          SH15, THRIPPUNITHURA, KOCHI,
          KERALA REP BY ITS MANAGER/
          AUTHORISED OFFICER, PIN - 682 301

          BY ADV DEVAPRASANTH.P.J.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.02.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 9618 OF 2022
                                      2




                              T.R.RAVI, J.
                     ----------------------------------------
                       WP(C) No.9618 OF 2022
                    -------------------------------------------
             Dated this the 03rd .day of February, 2023

                            JUDGMENT

Learned counsel for the petitioner submits that the

writ petition is not pressed. Hence, the writ petition is

dismissed as not pressed.

Sd/-

T.R.RAVI

sn JUDGE