Madhu vs Saji.S.D
2023 Latest Caselaw 2093 Ker

OP(C) No.2216/2022                            1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                        THE HONOURABLE MR. JUSTICE SATHISH NINAN

                Friday, the 3rd day of February 2023 / 14th Magha, 1944
                                 OP(C) NO. 2216 OF 2022

                        CMA 2/2017 OF SUB COURT, NEYYATTINKARA

   PETITIONERS/ APPELLANT/ 2ND COUNTER PETITIONER/ 2ND DEFENDANT:

          MADHU, AGED 55 YEARS, S/O PAPPU NADAR, PANAYARATTHALA PURAYIDAM
          SOUHRIDA RESIDENTS ASSOCIATION NAGAR, MANALOOR DESOM, NEYYATTINKARA
          VILLAGE, THIRUVANANTHAPURAM, PIN - 695121

   RESPONDENTS/ RESPONDENTS/ PETITIONER & 1ST COUNTER PETITIONER/ PLAINTIFF & 1ST
   DEFENDANT:

      1. SAJI.S.D, AGED 50 YEARS, S/O SAMUEL, VADEKKE THYTHOTTATHU PUTHEN
         VEEDU, THOZHUKKAL DESOM, PERUMPAZHUTHOOR VILLAGE, NEYYATTINKARA,
         THIRUVANANTHAPURAM, PIN - 695 121.

         AND ANOTHER.


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   the operation of Exhibit P6 judgment pending disposal of this original
   petition.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   20.01.2023 and upon hearing the arguments of M/S G.P.SHINOD, GOVIND
   PADMANAABHAN, AJIT G ANJARLEKAR, ATUL MATHEWS & GAYATHRI S.B, Advocates
   for the petitioner, the court passed the following:

                                        O R D E R

Interim order extended until further orders.

Post on 15.02.2023.

Sd/- SATHISH NINAN, JUDGE

03-02-2023 /True Copy/ Assistant Registrar OP(C) No.2216/2022 2/2