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V.Vijayan vs State Of Kerala
2023 Latest Caselaw 2091 Ker

Citation : 2023 Latest Caselaw 2091 Ker
Judgement Date : 3 February, 2023

Kerala High Court
V.Vijayan vs State Of Kerala on 3 February, 2023
                                           1/1

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                 THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                       &
                THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
             Friday, the 3rd day of February 2023 / 14th Magha, 1944
            CM.APPL.NO.1/2023 IN LA.APP. NO. 381 OF 2022(FILING NO.)
   (Appeal filed against the common judgment dated 21.12.2019 on the file of
      Subordinate Judge, Perumbavoor (Reference Court) in LAR No.18/2017)
  PETITIONER/APPELLANT:

        V.VIJAYAN, S/O. RAMAN NAIR, VATTAPARAMBIL HOUSE, SOUPARNIKA,
        KANIMANGALAM P.O., THRISSUR - 680 027, NOW RESIDING AT FLAT NO.
        1113, TOPAZ SHOBHA CITY, PUZHAKAL P.O., THRISSUR - 689672.

  RESPONDENTS/RESPONDENTS:

     1. STATE OF KERALA, REPRESENTED BY THE DISTRICT COLLECTOR, ERNAKULAM -
        682030.
     2. THE CHIEF EXECUTIVE OFFICER, INFOPARK, KUSUMAGIRI, KAKKANAD -
        682030.

       Application praying that in the circumstances stated in the
  affidavit filed therewith the High Court be pleased to condone the
  representation delay of 183 days in filing the appeal in the interest of
  justice.
       This Application coming on for orders on 03.02.2023 upon perusing
  the application and the affidavit filed in support thereof, and upon
  hearing the arguments of T.R.S.KUMAR, DEENA JOSEPH, DEEPA R MENON, AKSHAY
  JOSEPH ADHIKARAM, THUSHARKRISHNAN K.U., SONA MARIA PAULOSE, Advocates for
  the petitioners and the Government Pleader for the first respondent, the
  court passed the following:
                                     ORDER

Representation delay is condoned on payment of costs of Rs. 1500/- ( Rupees one thousand five hundred only) to the Kerala High Court Legal Services Committee within a week.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SHOBA ANNAMMA EAPEN JUDGE

03-02-2023 /True Copy/ Assistant Registrar

 
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