Jolly vs Sri. Vishnu Raj. P. Ias
2023 Latest Caselaw 2083 Ker

CoC.(C).No.1370/2022
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             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
            THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
   FRIDAY, THE 3RD DAY OF FEBRUARY 2023 / 14TH MAGHA, 1944
                       CON.CASE(C) NO. 1370 OF 2022
 AGAINST THE JUDGMENT in WP(C) 20739/2021 OF HIGH COURT OF
                                  KERALA
PETITIONER:

             JOLLY
             AGED 59 YEARS
             W/O. JOSE, KUDIYIRUPPIL HOUSE, MATTUR, KALADI
             P.O., ALUVA, ERNAKULAM, PIN - 683574

             BY ADV RENI JAMES



RESPONDENT:

             SRI. VISHNU RAJ. P. IAS
             (AGE AND FATHER'S NAME NOT KNOWN TO THE
             PETITIONER), THE REVENUE DIVISIONAL OFFICER, K B
             JACOB ROAD, FORT KOCHI, ERNAKULAM, PIN - 682001


OTHER PRESENT:

             SRI.JOSHY-GP




       THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 03.02.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CoC.(C).No.1370/2022
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                          ANU SIVARAMAN, J.
                     = = = = = = = = = = = = = = =
                  Contempt of Court (C).No.1370 of 2022
                    = = = = = = = = = = = = = = = =
                 Dated this the 3rd day of February, 2023

                               JUDGMENT

It is submitted by the learned Government Pleader, on

instructions, that an order has been passed on 21.01.2023

rejecting the application submitted by the petitioner.

Reserving the liberty of the petitioner to challenge the order

passed, this Contempt of Court Case is closed.

sd/-

Anu Sivaraman, Judge

sj CoC.(C).No.1370/2022

APPENDIX OF CON.CASE(C) 1370/2022

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 01-10-2021 IN W.P. (C) NO. 20739/2021 OF THE HON'BLE HIGH COURT OF KERALA

True copy

PS to Judge