Anvar vs Smt.Dr Renu Raj
2023 Latest Caselaw 2071 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
  FRIDAY, THE 3RD DAY OF FEBRUARY 2023 / 14TH MAGHA, 1944
                   CON.CASE(C) NO. 97 OF 2023
    AGAINST THE ORDER/JUDGMENT DATED 19.08.2022 IN WP(C)
               23301/2022 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:

            ANVAR, AGED 44 YEARS
            S/O HYDROSE KUTTY, MUKRIYATHU, PULLUT,
            KODUGALLOOR, THRISSUR, PIN - 680663

            BY ADV K.V.GOPINATHAN NAIR


RESPONDENTS/RESPONDENTS:

    1       SMT.DR RENU RAJ, AGED 38 YEARS
            FATHER'S NAME NOT KNOWN TO THE PETITIONER, IAS
            DISTRICT COLLECTOR & CHAIRPERSON, REGIONAL
            TRANSPROT AUTHORITY, ERNAKULAM, PIN - 682030

    2       SRI. VIVEK KUMAR, AGED 58 YEARS
            FATHER'S NAME NOT KNOWN TO THE PETITIONER ,
            DISTRICT POLICE CHIEF, ERNAKULAM(RURAL) AND
            MEMBER RTA, ERNAKULAM, 2ND FLOOR CIVIL STATION,
            KAKKANAD,VAZHAKKALA, KOCHI, PIN - 682030

    3       SRI. SHAJI MADHAVAN, AGED 59 YEARS
            FATHER'S NAME NOT KNOWN TO THE PETITIONER, DEPUTY
            TRANSPORT COMMISSIONER(LAW) CENTRAL ZONE 11
            ERNAKULAM & MEMBER, RTA ERNAKULAM, PIN - 682030

    4       ANANTHA KRISHNAN, AGED 56 YEARS
            FATHER'S NAME NOT KNOWN TO THE PETITIONER, THE
            SECRETARY, REGIONAL TRANSPORT AUTHORITY,
            ERNAKULAM, 2ND FLOOR CIVIL STATION KAKKANAD,
            VAZHAKKALA, KOCHI, PIN - 682030

            SRI.K.P.HARISH, SR.GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION    ON   03.02.2023,     THE     COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 COC 97/2023

                                 2




                      JUDGMENT

It is submitted by the learned Government Pleader that

Annexure-A1 judgment dated 19.08.2022 in WP(C)

No.23301/2022 has been complied with and order

No.J1/KL220225T493537/2022/E dated 23.01.2023 has

been issued. Recording the same, this contempt of court

case is closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE jg COC 97/2023

APPENDIX OF CON.CASE(C) 97/2023

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT I N W.P.(C) 23301/2022 DATED 19.8.2022.

Annexure A2 TRUE COPY OF THE ORDER OF THE REGIONAL TRANSPORT AUTHORITY ERNAKULAM DATED 26.9.2022 WHICH WAS SIGNED FOR COMMUNICATION ON 9.12.2022