E.Sachidanantha Gopalakrishnan vs Mr.Liby.P.A
2023 Latest Caselaw 2068 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
       THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
  FRIDAY, THE 3RD DAY OF FEBRUARY 2023 / 14TH MAGHA, 1944
                   CON.CASE(C) NO. 86 OF 2023
     AGAINST THE ORDER/JUDGMENT DTD 27.12.2022 IN WP(C)
               42848/2022 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:

            E.SACHIDANANTHA GOPALAKRISHNAN
            AGED 54 YEARS
            S/O. ESWARA MOORTHY, PRESIDENT , M/S.INDIRA GANDHI
            SMARAKA MANDIRAM MEENAKSHIPURAM, MOOLATHARA
            VILLAGE,, CHITTUR TALUK, PALAKKAD DISTRICT,, PIN -
            678533

            BY ADVS.
            G.HARIHARAN
            PRAVEEN.H.
            K.S.SMITHA
            V.R.SANJEEV KUMAR
            GENTLE C.D.



RESPONDENT/1ST RESPONDENT:

            MR.LIBY.P.A
            STATION HOUSE OFFICER (INSPECTOR OF POLICE) AGED
            ABOUT 47 YEARS FATHER'S NAME NOT KNOWN TO THE
            PETITIONER MEENAKSHIPURAM POLICE STATION,
            MEENAKSHIPURAM, CHITTUR TALUK, PALAKKAD DISTRICT,
            PIN - 678533

            SRI.K.P.HARISH, SR.GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION    ON   03.02.2023,     THE     COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 COC 86/2023

                                  2




                       JUDGMENT

By order dated 27.12.2022, this Court directed

that the first respondent shall ensure that law and order is

maintained in the locality. The manner and terms in which

the petitioner has filed this contempt of court case suggests

that this Court has granted an order of police protection.

This Court only ordered that the first respondent shall

ensure that law and order is maintained in the locality.

Going by the averments in the contempt of court case

and on the basis of the submissions made by the learned

Government Pleader, I am of the view that there is no willful

disobedience to the direction of this Court by the

respondent. Without prejudice to the contentions of the

petitioner in the writ petition, this contempt of court case is

closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE jg COC 86/2023

APPENDIX OF CON.CASE(C) 86/2023

PETITIONER ANNEXURES

Annexure I A TRUE COPY OF THE PROCEEDINGS DATED 21.02.2002 ISSUED BY THE TAHSILDAR CHITTUR IN FAVOUR OF THE PETITIONER VIDE PATTA NO. NO.A4-13511/92 DATED 23.01.2002

Annexure II A TRUE COPY OF THE RECEIPT FOR RS.12,488/- ISSUED BY THE VILLAGE OFFICER, MOOLATHARA VILLAGE ON 27.03.2002 TOWARDS THE VALUE OF THE LAND AS PROVIDED U/R 6(3) OF THE KERALA LAND ASSIGNMENT RULES

Annexure III A TRUE COPY OF THE FIR IN CONNECTION WITH CRIME NO.234/2014 REGISTERED BY THE SUB INSPECTOR OF POLICE, CHITTUR ON 27.02.2014

Annexure IV A TRUE COPY OF THE RECEIPT DATED 23.03.2017 ISSUED BY THE PERUMATTY GRAMA PANCHAYAT TOWARDS COLLECTION OF PROPERTY TAX BEARING DOOR NO,11/195

Annexure V A TRUE COPY OF THE PROCEEDINGS DATED 10.03.2016 ISSUED BY THE TAHSILDAR, CHITTUR IN FAVOUR OF THE PETITIONER

Annexure VI A TRUE COPY OF THE POSSESSION CERTIFICATE DATED 11.03.2016 ISSUED BY THE VILLAGE OFFICER, MOOLATHARA VILLAGE

Annexure VII A TRUE COPY OF THE ORDER DATED 29.10.2018 ISSUED BY THE REVENUE DIVISIONAL OFFICER, PALAKKAD

Annexure VIII A TRUE COPY OF THE STAY ORDER DATED 22.12.2022 ISSUED BY THIS HON'BLE COURT IN CONNECTION WITH W.P.(C) NO.41944/2022 COC 86/2023

Annexure IX A TRUE COPY OF THE REQUEST DATED 24.12.2022 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT FOR POLICE PROTECTION

Annexure X A TRUE COPY OF THE INTERIM ORDER DATED 27.12.2022 ISSUED BY THIS HON'BLE COURT IN W.P.(C).NO.42848/2022

Annexure XI A TRUE COPY OF THE COMPLAINT DATED 26.12.2022 SUBMITTED BY K.SURESH, VIZ. THE 2ND RESPONDENT IN W.P.

(C).NO.42848/2022 TO THE RESPONDENT

Annexure XII A TRUE COPY OF THE PAPER REPORT PUBLISHED IN SUPRABHATHAM DAILY DATED 31.12.2022 PALAKKAD EDITION

Annexure XIII A TRUE COPY OF THE PAPER REPORT PUBLISHED IN MANGALAM DAILY DATED 31.12.2022 PALAKKAD EDITION

Annexure XIV A TRUE COPY OF THE PAPER REPORT PUBLISHED IN DEEPIKA DAILY DATED 31.12.2022 PALAKKAD EDITION

Annexure XV A TRUE COPY OF THE PAPER REPORT PUBLISHED IN VEEKSHANAM DAILY DATED 31.12.2022 PALAKKAD EDITION