Citation : 2023 Latest Caselaw 2036 Ker
Judgement Date : 3 February, 2023
WP(C) No.24552/2022 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
Friday, the 3rd day of February 2023 / 14th Magha, 1944
IA.NO.1/2022 IN WP(C) NO. 24552 OF 2022 (T)
PETITIONER/RESPONDENT IN WP(C):
THE STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT,
TOURISM (B) DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM -
695001.
RESPONDENTS/PETITIONERS & 2ND & 3RD RESPONDENT IN WP(C):
1. ANIL KUMAR P.P, S/O BHASKARAN T.K, COOK ON CONTRACT, TAMARIND EASY
HOTEL, KTDC LTD. KONDOTTY, MALAPPURAM-673638 RESIDING AT GOKULAM,
KONARAMB, PERUVAYAL P.O, KOZHIKODE DISTRICT- 673008
2. GOPASRINATH G., S/O GOPALAKRISHNAN NAIR SPECIAL COOK (SPECIALTY
COOK) MASCOT HOTEL, MASCOT SQUARE, P.B NO. 5424, THIRUVANANTHAPURAM
- 695033 RESIDING AT MINI SADHANAM, KULAPPADA P.O,
THIRUVANANTHAPURAM-695542.
3. AJITHKUMAR S.R, S/O SIVANANDAN S. SPECIAL COOK ON CONTRACT
(SPECIALTY COOK) SUNADRA HOTEL, KOVALAM-695527 RESIDING AT PARAKKUDI
VEED, ULOOR MEDICAL COLLEGE P.O, THIRUVANANTHAPURAM-695011
4. SNEHALAL J.J, S/O. V. JAYAPRAKASH GRRA ON CONTRACT TEA COUNTY, KTDC
LTD, MUNNAR 685612, IDUKKI RESIDING AT JAYABHAVAN HOUSE,
THALAYOLAPARAMBU P.O, KOTTAYAM - 686605
5. RAJITH PM, S/O NARAYANAN P.M, WAITER ON CONTRACT, TEA COUNTY, KTDC
LTD, MUNNAR - 685612, IDUKKI. RESIDING AT MUCHILOTE HOUSE, NUTSTREET
P.O, VADAKARA, KOZHIKODE - 673104
6. ANISH KUMAR C.V, S/O. VIJAYAN, WAITER ON CONTRACT, LAKEPALACE, KTDC
LTD, THEKKADY - 685509, RESIDING AT CHADAYANAL HOUSE, THEKKUMURI,
PULIYANOOR P.O, KOTTAYAM - 686573.
7. BINNICHAN JAMES, S/O. JAMES JOSEPH, GRRA ON CONTRACT, PERIYAR HOUSE,
KTDC LTD, THEKKADY, IDUKKI, 685509, RESIDING AT KALLUKULAM HOUSE,
AMARAVATHY P.O, IDUKKI - 685509.
8. RENJITH T.R, S/O RAJAN T. V WAITER ON CONTRACT, TAMARIND EASY HOTEL,
KTDC LTD., THRISSUR, 680020 RESIDING AT THAYYIL(H), CHEMBUCHIRA P.O,
THRISSUR-680684
9. DILIP CHANDRAN, S/O P. CHANDRAN GRRA ON CONTRACT TEA COUNTY MUNNAR,
KTDC HILL RESORT, IKKANAGAR, IDUKKI, 685612 RESIDING AT POURNAMI
HOUSE, MUTHUVALLUR P.O, KONDOTTY,MALAPPURAM - 673638
10. BIJOY M K, S/O MOHANA CHANDRAN NAIR WAITER ON CONTRACT, KUMARAKAM
GATEWAY RESORT, KTDC LTD., THANNERMUKKOM P.O, ALAPPUZHA, 688527
RESIDING AT KOCHUMATTATHIL (H), THANNERMUKKOMP.O, CHERTHALA,
ALAPPUZHA - 688527
11. JAYAKANTH V. S, S/O SASI V. V, WAITER ON CONTRACT, KTDC RIPPLE LAND,
KALAPPURA ALAPPUZHA, 688007 RESIDING AT VELEEPARAMBU HOUSE,
CHARAMANGALAM, MUHAMMA P.O, ALAPPUZHA - 688525
12. BIJO C.J, S/O. C.P. JOHN, GRRA ON CONTRACT, KTDC, GARDEN HOUSE,
MALAMPUZHA, RESIDING AT CHELACKAL PUTHEN PURAYIL HOUSE, NUMBULLIPURA
WP(C) No.24552/2022 2/3
P.O, VADAKKEREKARA, MUNDUR - 678592.
13. PHILIP JOSEPH S/O JOY PHILIP, GRRA ON CONTRACT, KTDC, RIPPLE LAND,
KALAPPURA, ALAPPUZHA, 688007 RESIDING AT COTTACKAL GARDENS,
KARAPUZHA P.O, KOTTAYAM - 686003.
14. DEEPTHI K.M, D/O MOHANDAS K. R GRRA ON CONTRACT KUMARAKAM GATEWAY
RESORT, THANNEERMUKKOM P.O, ALAPPUZHA, 688527 RESIDING AT
KARAKATHARA HOUSE, VALAYAR P.O, THALAYOLAPARAMBU, KOTTAYAM - 686605
15. SHIHABUDEEN S, S/O N.A SHAMSUDEEN, WAITER ON CONTRACT, BOLGATTY
PALACE, KTDC LTD., KOCHI, 682504 RESIDING AT PAINGANOOR, VANDANAM
P.O, ALAPPUZHA - 688005.
16. BABU T , S/O K. THANKAPPAN, SPECIALITY COOK, KTDC, RIPPLE LAND,
ALAPPUZHA, RESIDING AT OTTACHIRAYIL HOUSE, MAHADEVIKAD P.O,
KARTHIKAPPALLY, ALAPPUZHA - 690516.
17. SANKAR V NATH, GRRA ON CONTRACT, BOLGATTY PALACE AND ISLAND RESORT,
KTDC, MULAVUKADU P.O, ERNAKULAM, 682504, RESIDING AT VISWASREE, EAST
GATE, VAIKOM P.O, KOTTAYAM - 686141
18. JAYAN R, COOK ON CONTRACT, KTDC AAHAAR RESTAURANT, KAYAMKULAM,
ALAPPUZHA RESIDING AT KAVUMMUGATHU KIZHAKKATHARAYIL, VADAKKUMTHARA
P. O, KARUNAGAPPALLY, KOLLAM-690536
19. JOSEPHKUTTY D, WAITER ON CONTRACT, KTDC AAHAAR RESTAURANT,
KAYAMKULAM, ALAPPUZHA RESIDING AT OLIPPUPARAMPIL HOUSE, PULIMEL,
PATTOOR P.O, PADANILAM, ALAPPUZHA - 690529
20. KRISHNA PRAKASH R, S/O RAJAKUMARAN NAIR, COOK ON CONTRACT, KTDC
MASCOT HOTEL, VIKAS BHAVAN P. O, TRIVANDRUM, 695033 RESIDING AT
KRISHNAVILASAM HOUSE, HOUSE NO. 903 PRASANTH NAGAR, MEDICAL COLLEGE
P.O, THIRUVANANTHAPURAM-695011.
21. AKHIL DEV D, S/O DEVARAJAN K. WAITER ON CONTRACT, KTDC MASCOT HOTEL,
VIKAS BHAVAN P. O, TRIVANDRUM, 695033 RESIDING AT MAVARATHALAKKAL
PANAYIL VEEDU, ARAMUDU P.O, THIRUVANANTHAPURAM - 695032.
22. LAKSHMANAN K, S/O. KUNHIKRISHNAN, HOUSE KEEPER, KTDC LTD, THEKKADY,
IDUKKI - 685509, RESIDING AT KANI HOUSE, CHOOLIYAD, MALAPPATTAM P.O,
PATHINARAM PARAMBU, SREEKANDAPURAM, KANNUR - 670631.
23. LIKESH M., S/O SEKHARAN M WAITER ON CONTRACT, KTDC FOLK LAND, P.O.
KANNUR UNIVERSITY CAMPUS, KANNUR-670567 RESIDING AT MEETHAL HOUSE,
MOTTAMMAL P.O,KANNUR - 670331
24. ATHUL KUMAR P.M., S/O GOPALAN M, COOK ON CONTRACT, KTDC, TAMARIND
EASY HOTEL THIRUNELLY, WAYANAD-670646 RESIDING AT
PADINHARIMADATHUMKUTT (H), ORKKATTERI P.O,KOZHIKODE - 673501.
25. DINOJ KUMAR P, S/O ANANTHARAMAN KIDAVU SPECIALITY COOK ON CONTRACT,
KTDC, AHAAR RESTAURANT VATAKARA, KANNUR-673103 RESIDING AT PANCHAT
HOUSE, NADUVATHUR P.O,KOYILANDI, KOZHIKODE - 673103.
26. KERALA STATE TOURISM DEVELOPMENT CORPORATION LTD., REPRESENTED BY
ITS MANAGING DIRECTOR. MUSCOT SQUARE, THIRUVANANTHAPURAM 695033
27. MANAGING DIRECTOR, KERALA STATE TOURISM DEVELOPMENT CORPORATION
LTD., MUSCOT SQUARE, THIRUVANANTHAPURAM-695033
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to extend the time
limit prescribed in the judgement dated 01.08.2022 in wpc 24552/2022 for a
WP(C) No.24552/2022 3/3
further period of 6 months time from 07.11.2022.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and this court's judgment
dated 01.08.2022 and upon hearing the arguments of GOVERNMENT PLEADER for
Petitioner in I.A/R1 in WP(C), M/S.KALEESWARAM RAJ, THULASI K. RAJ
& SHILPA SOMAN, Advocates for R1 to R25 in I.A/Petitioners in WP(C) and of
SRI.P.A.AHAMMED, STANDING COUNSEL for R26 & R27 in I.A/R2 & R3 in WP(C),
the court passed the following:
ORDER
Heard. Time extension is granted, as sought for.
Sd/- ANU SIVARAMAN, JUDGE
03-02-2023 /True Copy/ Assistant Registrar
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