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Muhammed Abdul Jaleel vs The Sub Collector/Revenue ...
2023 Latest Caselaw 1974 Ker

Citation : 2023 Latest Caselaw 1974 Ker
Judgement Date : 3 February, 2023

Kerala High Court
Muhammed Abdul Jaleel vs The Sub Collector/Revenue ... on 3 February, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
        FRIDAY, THE 3RD DAY OF FEBRUARY 2023 / 14TH MAGHA, 1944
                        WP(C) NO. 41517 OF 2022
PETITIONER:

            MUHAMMED ABDUL JALEEL
            AGED 53 YEARS
            S/O. ABDUL RAHMAN MUSALIYAR, ADATHOTTINGAL HOUSE,
            MUNDAKKOTTUKURUSSI (PO) SHORANUR (VIA) PALAKKAD
            DISTRICT PIN -679 121
            BY ADV BINOY VASUDEVAN


RESPONDENTS:

    1       THE SUB COLLECTOR/REVENUE DIVISIONAL OFFICER, PALAKKAD
            OFFICE OF THE REVENUE DIVISIONAL OFFICER, RAILWAY
            STATION ROAD, OTTAPALAM PALAKKAD DISTRICT, PIN - 679
            101
    2       THE LOCAL LEVEL MONITORING COMMITTEE
            FOR CHALAVARA GRAMA PANCHAYATH REPRESENTED BY IT
            CONVENER THE AGRICULTURAL OFFICER, KRISHI BHAVAN,
            CHALAVARA (PO), PALAKKAD DISTRICT, PIN - 679 505
    3       THE AGRICULTURAL OFFICER,
            KRISHI BHAVAN, CHALAVARA (PO), PALAKKAD DISTRICT, PIN
            679 505
            BY APPU P.S. GOVERNMENT PLEADER
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.02.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.41517 OF 2022

                                 2




                            JUDGMENT

Dated this the 3rd day of February, 2023

It is submitted by the learned counsel

appearing for the petitioner that the writ petition

has become infructuous.

The writ petition is, therefore, dismissed

as infructuous.

Sd/-

ANU SIVARAMAN JUDGE SSK/03/02 W.P.(C)No.41517 OF 2022

APPENDIX

PETITIONER'S EXHIBITS:

TRUE COPY OF THE DOCUMENT NO.1789 OF 2002 DATED Exhibit P1 12.06.2002 OF S.R.O. CHERPULASSERY TRUE COPY OF THE DOCUMENT NO.1444 OF 2004 DATED Exhibit P2 05.04.2004 OF S.R.O. CHERPULASSERY TRUE COPY OF THE DOCUMENT NO.1957 OF 2006 DATED Exhibit P3 09.05.2006 OF S.R.O. CHERPULASSERY TRUE COPY OF THE LAND TAX RECEIPT DATED Exhibit P4 27.06.2022 ISSUED BY THE VILLAGE OFFICER, CHALAVARA VILLAGE TRUE COPY OF THE ORDER NO.D.DIS. 2399/03(G) Exhibit P5 DATED 08.03.2004 OF THE 1ST RESPONDENT TRUE COPY OF THE COMMUNICATION DATED NIL ISSUED Exhibit P6 BY THE 3RD RESPONDENT TRUE COPY OF THE COMMUNICATION DATED 20.02.2021 Exhibit P7 ISSUED BY THE 1ST RESPONDENT TO THE 3RD RESPONDENT RESPONDENTS' EXHIBITS: NIL

SSK //TRUE COPY// PA TO JUDGE

 
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