Rashid vs State Of Kerala
2023 Latest Caselaw 1968 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
             THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     FRIDAY, THE 3RD DAY OF FEBRUARY 2023 / 14TH MAGHA, 1944
                         WP(C) NO.557 OF 2023
PETITIONER :-

             RASHID, AGED 35 YEARS
             S/O.ABOOBACKER, POYILIL HOUSE,
             NEELESHWARAM VILLAGE, THAMARASSERY TALUK,
             KOZHIKODE, PIN - 673 582

             BY ADVS.
             K.MOHAMMED RAFEEQ
             VISHNUMAYA ANANDAN
             AMARNATH R LAL
             P.M.MATHEW
             SANALDEV E.P.


RESPONDENTS :-

     1       STATE OF KERALA REPRESENTED BY
             SECRETARY TO GOVERNMENT, AGRICULTURAL DEPARTMENT,
             GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
             THIRUVANANTHAPURAM, PIN - 695 001.

     2       THAHSILDAR
             THAMARASSERY TALUK OFFICE, KOZHIKODE DISTRICT,
             PIN - 673 573

     3       DISTRICT COLLECTOR
             KOZHIKODE DISTRICT CIVIL STATION, WAYANAD ROAD,
             PRANHIPALAM, KOZHIKODE, PIN - 673 070

             SRI.APPU.P.S, GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   03.02.2023,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO.557 OF 2023

                                    -: 2 :-


                                JUDGMENT

Dated this the 3rd day of February, 2023

This writ petition is filed challenging Exts.P5 and P6 orders

and seeking directions to release the vehicle of the petitioner.

2. The learned Government Pleader submits that as against

Ext.P6 order of the District Court, Kozhikode, the petitioner will

have to file a revision petition before this Court.

In the above view of the matter, reserving liberty of the

petitioner to move a revision petition, in accordance with law, this

writ petition is closed.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/8.2.2023 WP(C) NO.557 OF 2023

APPENDIX OF WP(C) 557/2023

PETITIONER EXHIBITS

Exhibit-P1 TRUE COPY OF THE REGISTRATION CERTIFICATE OF VEHICLE BEARING REGISTRATION NO. KL-57-D-9055 OF THE PETITIONER.

Exhibit-P2 TRUE COPY OF THE SEIZURE MAHASSAR DATED 30.01.2018 PREPARED BY THE SECOND RESPONDENT.

Exhibit-P3 TRUE COPY OF THE BUILDING PERMIT DATED 23.05.2003 ISSUED BY THE SECRETARY OF KODUVALLY GRAMA PANCHAYAT.

Exhibit-P4 TRUE COPY OF THE COMMUNICATION DATED 06.06.2018 ISSUED BY THE SECOND RESPONDENT BEFORE THE THIRD RESPONDENT.

Exhibit-P5 TRUE COPY OF THE ORDER DATED 24.07.2018 PASSED BY THIRD RESPONDENT.

Exhibit-P6 TRUE COPY OF ORDER DATED 20.11.2020 ON THE FILE OF FIRST ADDITIONAL DISTRICT COURT, KOZHIKODE.