Naduthodi Abdul Azeez vs T Badarudheen
2023 Latest Caselaw 1967 Ker

OP(C) No.2391/2017                               1/2

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                               THE HONOURABLE MR.JUSTICE C.S.DIAS
                     Friday, the 3rd day of February 2023 / 14th Magha, 1944
                                      OP(C) NO. 2391 OF 2017

                             OS 109/2007 OF MUNSIFF COURT, MANJERI

   PETITIONER:

      1. NADUTHODI ABDUL AZEEZ, S/O.MOHAMMED HAJI, NADUTHODI HOUSE, MELMURI
         AMSOM DEOM, ERANAD TALUK, MALAPPURAM DISTRICT.
      2. NADUTHODI KUNHIMOHAMMED, S/O.PATHUKUTTY, NADUTHODI HOUSE, MELMURI
         AMSOM DEOM, ERANAD TALUK, MALAPPURAM DISTRICT.

        BY ADV SRI.JAMSHEED HAFIZ

   RESPONDENTS:


      1. T BADARUDHEEN, S/O.RAYINKUTTY, KOTTAPPADI, MELMURI AMSOM DESOM,
         ERANAD TALUK, MALAPPURAM DISTRICT 676 517
      2. ABDUL SALAM, S/O.MUHAMMED HAJI @ BAPPU HAJI, PALLIYALILPEEDIYEKKAL
         HOUSE, MELMURI AMSOM DESOM, ERANAD TALUK, MALAPPURAM DISTRICT 676
         517
      3. BLOCK DEVELOPMENT OFFICER, MALAPPURAM 676 505
      4. THE DISTRICT COLLECTOR, MALAPPURAM 676505
      5. THE SECRETARY, MALAPPURAM MUNICIPALITY, MALAPPURAM 676505
      6. THE STATE OF KERALA, REPRESENTED BY THE SECRETARY TO THE REVENUE
         DEPARTMENT, THIRUVANANTHAPURAM 695001
      7. NADUTHODI AVARAN, S/O.MUHAMMED HAJI, NADUTHODI HOUSE, MELMURI AMSOM
         DESOM, ERANAD TALUK, MALAPPURAM DISTRICT-676505.
      8. NADUTHODI PATHUMMA, D/O.MUHAMMED HAJI, NADUTHODI HOUSE, MELMURI
         AMSOM DESOM, ERANAD TALUK, MALAPPURAM DISTRICT-676505.
      9. NADUTHODI SAINABA, D/O.MUHAMMED HAJI, NADUTHODI HOUSE, MELMURI AMSOM
         DESOM, ERANAD TALUK, MALAPPURAM DISTRICT-676505.
     10. NADUTHODI RUKHIYA, D/O.MUHAMMED HAJI, NADUTHODI HOUSE, MELMURI AMSOM
         DESOM, ERANAD TALUK, MALAPPURAM DISTRICT-676505.
     11. NADUTHODI ABDUL KAREEM, S/O.PATHUKUTTY, NADUTHODI HOUSE, MELMURI
         AMSOM DESOM, ERANAD TALUK, MALAPPURAM DISTRICT-676517.
     12. PRIYADARSINI DEVELOPMENT CENTRE, REPRESENTED BY ITS GENERAL
         SECRETARY, 189/B-23, WARD, MALAPPURAM MUNICIPALITY, MUNUPARAMBA,
         MALAPPURAM-676505.

        BY ADV M.KRISHNAKUMAR FOR R1, R2 & R12
        BY GOVERNMENT PLEADER FOR R3 TO R6




                                                                               (pt.o)
 OP(C) No.2391/2017                          2/2




        This OP(C) having come up for orders on 03.02.2023 upon perusing the
   letter dated 15.12.2022 of the Munsiff, Manjeri and this court's judgment
   dated 14.11.2022, the court on the same day passed the following;


                                       ORDER

Perused the communication of the learned Munsiff, Manjeri dated 15.12.2022.

For the reasons stated in the above communication, the time period fixed by this court to dispose of IA No.1765/2017 is enlarged by 45 days from 15.12.2022.

Sd/- C.S.DIAS, JUDGE

03-02-2023 /True Copy/ Assistant Registrar