Amina vs The Special Tahsildar
2023 Latest Caselaw 1913 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR. JUSTICE T.R.RAVI
    WEDNESDAY, THE 1ST DAY OF FEBRUARY 2023 / 12TH MAGHA, 1944
                       WP(C) NO.19344 OF 2022
PETITIONER:

          AMINA
          AGED 45 YEARS
          D/O. LATE CHERIYA MUHAMMED,
          VAZHAYIL HOUSE, OTTAPALAM TALUK,
          KARIMPUZHA -I VILLAGE, PALAKKAD - 679 613.

          BY ADV P.R.VENKATESH


RESPONDENT:

          THE SPECIAL TAHSILDAR
          LAND TRIBUNAL, PATTAMBI,
          MINI CIVIL STATION, OTTAPALAM,
          PALAKKAD DISTRICT - 679 104.


          SRI. BIMAL K. NATH, SR.GP.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.02.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.19344 OF 2022
                                        2




                               T.R.RAVI, J.
                       ----------------------------------------
                         WP(C) No.19344 of 2022
                      -------------------------------------------
               Dated this the 01st day of February, 2023

                              JUDGMENT

The prayer made in the writ petition is for an early disposal

of S.M.No.206/2022 pending before the respondent.

In view of the directions which have already been issued by

this Court in WP(C) No.28398 of 2017 and WP(C) No.17012 of

2022, this writ petition is disposed of directing the respondent to

take up S.M.No. 206/2022 and dispose of the same within 18

months from the date of receipt of a copy of this judgment.

Sd/-

T.R.RAVI sn JUDGE WP(C) NO.19344 OF 2022

APPENDIX OF WP(C) 19344/2022

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE ACKNOWLEDGEMENT RECEIPT IN RESPECT OF SM NO. 206/2022 IN THE NAME OF PETITIONER.

Exhibit P2 TRUE COPY OF JUDGMENT IN WP(C) NO. 854/2018 DATED 14.03.2018 OF THIS HON'BLE COURT.

RESPONDENTS'S EXHIBITS     :   NIL


                //TRUE COPY//                 PA TO JUDGE