Cochin International Airport ... vs The State Information Commission
2023 Latest Caselaw 1900 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                     &
              THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
         Wednesday, the 1st day of February 2023 / 12th Magha, 1944
                             WA NO. 117 OF 2023

    AGAINST JUDGMENT DATED 02.12.2022 IN WP(C) 20209/2019 OF THIS COURT




APPELLANT/PETITIONER:

     M/S.COCHIN INTERNATIONAL AIRPORT LTD.,KOCHI AIRPORT P.O.,
     NEDUMBASSERY, ERNAKULAM-683111, REPRESENTED BY ITS COMPANY SECRETARY
     SRI. SAJI K GEORGE.

BY ADVS.M/S.BENNY P.THOMAS & D.PREM KAMATH

RESPONDENTS/RESPONDENTS:

  1. THE STATE INFORMATION COMMISSION, OFFICE OF THE STATE INFORMATION
     COMMISSION, PUNNEN ROAD, THIRUVANANTHAPURAM - 695001.
  2. VARGHESE M.M. ,MOOZHAYIL (H),AKAPARAMBU, VAPPALASSERRY
     P.O.ERNAKULAM - 683572.




    Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay operation of Judgment dated 02.12.2022 passed by the learned
Single Judge in the W.P.(C)No.20209 of 2019 and Ext.P10 Order passed by
the State Infromation Commission, pending disposal of the Writ Appeal.
  This Writ Appeal coming on for admission along with connected cases on
01/02/2023 upon perusing the appeal memorandum, the court on the same day
passed the following:


                                                                      P.T.O.
 EXT.P10:TRUE COPY OF THE ORDER DATED 20.06.2019.
          A.MUHAMED MUSTAQUE & SHOBA ANNAMMA EAPEN, JJ.
        ----------------------------------------------
              Writ Appeal Nos.102, 108, 109, 117
                                    and
                              134 of 2023
        ----------------------------------------------
           Dated this the 1st day of February, 2023


                              O R D E R

A.Muhamed Mustaque, J

Admit.

The respondents entered appearance.

There shall be a stay as prayed for.

Post along with connected cases on

23.02.2023.

Sd/-

A.MUHAMED MUSTAQUE, JUDGE

Sd/-

SHOBA ANNAMMA EAPEN, JUDGE PR

01-02-2023 /True Copy/ Assistant Registrar