K. Parukutty vs State Of Kerala
2023 Latest Caselaw 1899 Ker

Crl.MC No.873/2023                           1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                           THE HONOURABLE MR.JUSTICE V.G.ARUN
                Wednesday, the 1st day of February 2023 / 12th Magha, 1944
                      CRL.M.APPL.NO.1/2023 IN CRL.MC NO. 873 OF 2023

CRIME NO.6/2019 OF SOCIAL FORESTRY RANGE, MALAPPURAM


CC 110/2022 COURT OF JUDICIAL MAGISTRATE OF FIRST CLASS -II (FOREST OFFENCES),
MANJERI, MALAPPURAM

   PETITIONER/PETITIONER:

          K. PARUKUTTY AGED 78 YEARS SEEKRISHNA NILAYAM, SREEKRISHNAPURAM P.O,
          PALAKKAD DISTRICT, PIN - 679513

   RESPONDENT/RESPONDENT:

          STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
          KERALA, PIN - 682031


          Application praying that in the circumstances stated therein           the

   High Court be pleased to stay all proceedings with respect to the

   petitioner in C.C.No.110/2022 on the files of Judicial First Class

   Magistrate Court - II (Forest Offences) Manjeri,pending final disposal of

   the above Crl.MC.



          This Application Crl.M.A 1/23 coming on for orders and upon perusing

   the    application      and   upon   hearing    the   arguments   of   M/S.VISHNU

   BHUVANENDRAN, B.ANUSREE, RESHMA UNNIKRISHNAN, Advocates for the petitioner

   and of PUBLIC PROSECUTOR for the respondent, the court passed the

   following:

                                          ORDER

In view of Annexure-II order passed in the case of a similarly

situated person, there shall be an interim stay of further proceedings in

CC.No.110/2022 on the file of Judicial First Class Magistrate Court-

II (Forest Offences), Manjeri for a period of one month.

Post after two weeks.

                                                     Sd/- V.G.ARUN JUDGE
 Crl.MC No.873/2023                           2/2

Annexure-II - TRUE COPY OF THE JUDGMENT IN CRL.M.C NO. 865/2020 DATED 20.02.2020

01-02-2023 /True Copy/ Assistant Registrar