Smitha .R vs Dr. Byjubai T.P
2023 Latest Caselaw 1894 Ker

Con.Case(C) No.143/2023                         1/2

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                Wednesday, the 1st day of February 2023 / 12th Magha, 1944
                    CON.CASE(C) NO. 143 OF 2023(S) IN WP(C) 27808/2022

   PETITIONERS/PETITIONERS IN WP(C):


       1. SMITHA. R, LECTURER IN ELECTRONICS & COMMUNICATION ENGINEERING, N.
          S. S POLYTECHNIC COLLEGE, MANNAM NAGAR, PANDALAM, PATHANAMTHITTA,
          PIN - 689 501.
       2. ARYA J NAIR, LECTURER IN COMPUTER ENGINEERING, N.S.S. POLYTECHNIC
          COLLEGE, PANDALAM, PATHANAMTHITTA - 689 501.
       3. SANDHYA. S, LECTURER IN COMPUTER ENGINEERING, N.S.S. POLYTECHNIC
          COLLEGE, PANDALAM, PATHANAMTHITTA - 689 501.
       4. GANESH. J.G, LECTURER IN MECHANICAL ENGINEERING, N.S.S POLYTECHNIC
          COLLEGE, PANDALAM, PATHANAMTHITTA - 689 501.
       5. SREEKANTH. S, LECTURER IN MECHANICAL ENGINEERING, N.S.S POLYTECHNIC
          COLLEGE, PANDALAM, PATHANAMTHITTA - 689 501.
       6. HARISH KUMAR. V.C, LECTURER IN ELECTRICAL AND ELECTRONICS
          ENGINEERING, NSS POLYTECHNIC COLLEGE, MANNAMNAGAR P. O., PANDALAM,
          PATHANAMTHITTA - 689 501.
       7. MONILAL DAMODHARAN, LECTURER IN MECHANICAL ENGINEERING, S N
          POLYTECHNIC COLLEGE, KOTTIYAM P O, KOLLAM - 691 571.
       8. SINDHU D K, LECTURER IN CIVIL ENGINEERING, SREE NARAYANA POLYTECHNIC
          COLLEGE, KOTTIYAM, KOLLAM - 691 571.
       9. AKHASH KUMAR K.S, LECTURER IN ELECTRICAL ENGINEERING, SREE NARAYANA
          POLYTECHNIC COLLEGE, KOTTIYAM, KOLLAM - 691 571.

        BY ADVS. M/S. P.NANDAKUMAR, AMRUTHA SANJEEV, VIVEK VIJAYAKUMAR & RIYA
        TOMY.
   RESPONDENT/2ND RESPONDENT IN WP(C):

           DR. BYJUBAI T.P, THE DIRECTOR OF TECHNICAL EDUCATION (IN CHARGE),
           DIRECTORATE OF TECHNICAL EDUCATION, PADMA VILASOM ROAD,
           FORT P.O, THIRUVANANTHAPURAM - 695 023.

         BY GOVERNMENT PLEADER

        This Contempt of court case (civil) having come up for orders on
   01.02.2023, the court on the same day passed the following:

                                                                     P.T.O.
 Con.Case(C) No.143/2023                       2/2




                                         ORDER

The learned Senior Government Pleader seeks another two weeks' time

for full compliance of the directions in the judgment.

Post on 16/02/2023.

Sd/- DEVAN RAMACHANDRAN JUDGE

01-02-2023 /True Copy/ Assistant Registrar