Dr. Anilkumar S vs Raakhu
2023 Latest Caselaw 1892 Ker

Con.Case(C) No.147/2023                            1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                Wednesday, the 1st day of February 2023 / 12th Magha, 1944
                 CONTEMPT CASE(C) NO. 147 OF 2023(S) IN WP(C) 29564/2022

   PETITIONER/PETITIONER IN WPC:


           DR.ANILKUMAR. S., AGED 56, S/O SIVARAMAN, GAYATHRI,
           TC 8/1018(11), ELAMKATH, TRIVANDRUM- 695 006,
           (RETIRED PROFESSOR & PRINCIPAL IN-CHARGE
           SREE NARAYANA COLLEGE, CHEMPAZHANTHY).

        BY ADVS. M/S. ELIZEBATH GEORGE, M.S.RADHAKRISHNAN NAIR.

   RESPONDENTS/2ND, 4TH & 5TH RESPONDENTS IN WPC:


       1. RAAKHU, THE PRINCIPAL, SREE NARAYANA COLLEGE, CHEMPAZHANTHY
          TRIVANDRUM- 695 587.
       2. VIGNESWARI, DIRECTOR OF COLLEGIATE EDUCATION, OFFICE OF THE
          DIRECTOR OF COLLEGIATE EDUCATION, VIKAS BHAVAN, TRIVANDRUM- 695 033.
       3. DR.UNNIKRISHNAN NAIR, DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
          KOLLAM, OFFICE OF THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
          CROSS JUNCTION, KADAPPAKADA, KOLLAM - 691 001.

          ADVS. M/S.GOPALAKRISHNAN.P & A.N.RAJAN BABU FOR R1

        This Contempt of court case (civil) having come up for orders on
   01.02.2023, the court on the same day passed the following:

                                              ORDER

The learned Senior Government Pleader seeks another two weeks time,

as the last chance.

Post on 23/02/2023 and if the directions in the judgment are not

fully complied with, respondents shall remain present in person to explain

why.

Sd/- DEVAN RAMACHANDRAN JUDGE

01-02-2023 /True Copy/ Assistant Registrar