Dr.P J Prathyush vs Nattika Grama Panchayath
2023 Latest Caselaw 1886 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     WEDNESDAY, THE 1ST DAY OF FEBRUARY 2023 / 12TH MAGHA, 1944
                         WP(C) NO. 25722 OF 2017
PETITIONER:

              DR.P J PRATHYUSH
              AGED 38 YEARS
              S/O. DR. P.R JAYATHILAKAN, POKKANCHERY HOUSE,NATTIKA
              DESOM AND VILLAGE,NATTIKA P.O, CHAVAKKAD TALUK, THRISSUR
              DISTRICT.

              BY ADVS.
              SRI.SANTHOSH P.PODUVAL
              SMT.R.RAJITHA
              SMT.RASHIDA CHEMMENAMPALLY
              LINDONS C.DAVIS
              E.U.DHANYA(K/672/2006)
              SWATHY A.P.(K/001801/2021)



RESPONDENTS:

     1        NATTIKA GRAMA PANCHAYATH
              REPRESENTED BY ITS SECRETARYNATTIKA P.O, THRISSUR 680 566

     2        THE CIRCLE INSPECTOR OF POLICE
              VALAPAD,THRISSUR 680 567

              SMT.PARVATHY.K-GP




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.02.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 25722 OF 2017               2




                                   JUDGMENT

Dated this the 1st day of February, 2023

The learned counsel for the petitioner seeks permission

to withdraw this writ petition, without prejudice to the right

to approach afresh with proper parties and materials on

record.

Permission granted. Accordingly, this writ petition is

dismissed as withdrawn.

Sd/-

ANU SIVARAMAN JUDGE ska