S.Pankajakshan Nair vs The Secretary, Karumalloor Grama ...
2023 Latest Caselaw 1871 Ker

WP(C) No.29772/2022                            1/2

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                         THE HONOURABLE MR.JUSTICE N.NAGARESH
            Wednesday, the 1st day of February 2023 / 12th Magha, 1944
                           WP(C) NO. 29772 OF 2022 (V)
   PETITIONER:

          S.PANKAJAKSHAN NAIR, AGED 103 YEARS, GOVINDAVILASAM, NOORUPARA
          HOUSE, PARAVOOTHARA, NORTH PARAVOOR, ERNAKULAM-683512.

          BY ADVS.
          M/S.M.P.SREEKRISHNAN
          A.MUHAMMED MUSTHAFA

   RESPONDENTS:

      1. THE SECRETARY, KARUMALLOOR GRAMA PANCHAYATH KARUMALLOOR GRAMA
         PANCHAYATH, KARUMALOOR(PO)-683511.
      2. JOSEPH.K.A, S/O ANTONY, KUNNUTHARA HOUSE, MANJALI.P.O, NORTH
         PARAVUR, ERNAKULAM DISTRICT-682035.

          BY ADVS.
          C.ANIL KUMAR
          C.S.AJITH PRAKASH
          T.K.DEVARAJAN
          M.B.SOORI
          BABU M.
          NIDHIN RAJ VETTIKKADAN
          HAARIS MOOSA
          ANCY THANKACHAN
          GOURI KAILASH

         THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ORDERS ON 01.02.2023
   AND UPON PERUSING THE LETTER DATED 04.01.2023 FROM THE TRIBUNAL FOR LOCAL
   SELF GOVERNMENT INSTITUTIONS, THIRUVANANTHAPURAM, THE COURT ON THE SAME
   DAY DELIVERED THE FOLLOWING:

                                           ORDER

In view of the letter dated 04.01.2023 of the presiding officer of the Tribunal for Local Self Government Institutions, Thiruvananthapuram, the time granted in the judgment in W.P.(C).No. 29772/2022 is suo motu extended for a period of one month and two weeks from 06.12.2022.

01.02.2023

Sd/- N.NAGARESH, JUDGE

01-02-2023 /True Copy/ Assistant Registrar WP(C) No.29772/2022 2/2