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S.Ramachandran vs Travancore Devaswom Board
2023 Latest Caselaw 1864 Ker

Citation : 2023 Latest Caselaw 1864 Ker
Judgement Date : 1 February, 2023

Kerala High Court
S.Ramachandran vs Travancore Devaswom Board on 1 February, 2023
         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
              THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 1ST DAY OF FEBRUARY 2023 / 12TH MAGHA, 1944
                    WP(C) NO. 15016 OF 2015
PETITIONER:

         S.RAMACHANDRAN
         S/O.K SREEDHARA PANICKER,
         "NADASWARM TEACHER",
         KSHETHRA KALA PEEDAM,
         ATTINGAL,
         RESIDING AT "VAISHNAVAM",
         KANNIMEL NAGER-90,
         KILIKOLLUR P.O,
         KOLLAM-4

         BY ADV SRI.B.HARISH KUMAR



RESPONDENTS:

    1    TRAVANCORE DEVASWOM BOARD
         REPRESENTED BY THE SECRETARY,
         TRAVANCORE DEVASWOM BOARD,
         NANTHANCODE,
         THIRUVANANTHAPURAM-695 003
    2    THE DEVASWOM COMMISSIONER
         TRAVANCORE DEVASWOM BOARD,
         NANTHANCODE,
         THIRUVANANTHAPRUAM 695 003
    3    THE CULTURAL DIRECTOR
         TRAVANCORE DEVASWOM BOARD,
         THRIUVANANTHAPURAM-695 003

         BY ADVS.
         SRI.A.N.RAJAN BABU, SC, TRAVANCORE DEVASWOM BOARD
         SRI.T.K.AJITH KUMAR, SC, TDB
         SRI.G.BIJU, SC FOR R1 TO R3.

     THIS WRIT PETITION       (CIVIL) HAVING COME UP   FOR
ADMISSION ON 01.02.2023,      THE COURT ON THE SAME    DAY
DELIVERED THE FOLLOWING:
 W.P(C) No.15016 of 2015          2




                          JUDGMENT

Dated this the 1st day of February, 2023

The counsel for the petitioner submits that due to

subsequent events, the writ petition has become infructuous.

Accordingly, the writ petition is dismissed as infructuous.

Sd/-

N. NAGARESH JUDGE sss

APPENDIX OF WP(C) 15016/2015

PETITIONER'S EXHIBITS

EXHIBIT P1 A TRUE COPY OF THE RODER DATED 23-06-

1989 ISSUED BY THE RESPONDENT DEVASWOM. EXHIBIT P2 A TRUE COPY OF THE PROCEEDING DATED 12-01-98 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P3 A TRUE COPY OF THE JUDGMENT DATED 8-8-06 PASSED BY THIS HON'BLE COURT.

EXHIBIT P4 A TRUE COPY OF THE PROCEEDING DATED 17-10-11 ISSUED BY THE 3RD RESPONDENT. EXHIBIT P5 A TRUE COPY OF THE REPRESENTATIOND DATED 12-07-2012 SUBMITTED BY THE PETITIONER. EXHIBIT P6 A TRUE COPY OF THE CIRCULAR DATED 19-09-12 ISSUED BY THE RESPONDENT DEVASWOM.

EXHIBIT P7 A TRUE COPY OF THE REPRESENTATION DATED 8-1-13 SUBMITTED BY THE PETITIONER. EXHIBIT P8 A TRUE COPY OF THE PROCEEDING DATED 5-1-13 ISSUED BY THE THIRD RESPONDENT. EXHIBIT P9 A TRUE COPY OF THE ORDER DATED 11-5-15 PASSED BY THE 1ST RESPONDENT.

EXHIBIT P10 A TRUE COPY OF THE REPRESENTATION DATED 27-5-2015 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT.

EXHIBIT P11 A TRUE COPY OF THE REPRESENTATION DATED 27-5-2015 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.

EXHIBIT P12 TRUE COPY OF THE PROCEEDING DATED 13-4-

2016 ISSUED BY THE 2ND RESPONDENT.

 
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