Shaiju vs State Of Kerala
2023 Latest Caselaw 1786 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
    WEDNESDAY, THE 1ST DAY OF FEBRUARY 2023 / 12TH MAGHA, 1944
                         CRL.MC NO. 654 OF 2023
AGAINST THE ORDER DATED 05.01.2023 IN CMP NO.3894/2022 OF JUDICIAL
                FIRST CLASS MAGISTRATE COURT, MALAPPURAM
PETITIONER:

          SHAIJU,
          AGED 35 YEARS,
          SON OF JOSEPH, THOTTASSERY QUARTERS, OK MURI P.O.,
          OORAKAM VILLAGE, THIRURANGADI TALUK MALAPPURAM
          DISTRICT, PIN - 676 519.

          BY ADVS.
          P.M.ZIRAJ
          IRFAN ZIRAJ



RESPONDENTS:

    1     STATE OF KERALA,
          REPRESENTED BY PUBLIC PROSECUTOR,
          HONOURABLE HIGH COURT OF KERALA AT ERNAKULAM,
          PIN - 682 031.

    2     THE SUB INSPECTOR OF POLICE,
          MALAPPURAM POLICE STATION,
          MALAPPURAM DISTRICT, PIN - 676 505.


              BY ADV. SREEJA V., PP.

     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
01.02.2023, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
  Crl.M.C.NO.654 OF 2023
                                     2



                   BECHU KURIAN THOMAS, J.
                     --------------------------------
                     Crl.M.C.No.654 of 2023
                    ---------------------------------
             Dated this the 1st day of February, 2023

                                ORDER

The learned counsel for the petitioner submits that the matter has

become infructuous.

Accordingly, this Crl.M.C. is dismissed as infructuous.

Sd/-

BECHU KURIAN THOMAS, JUDGE ak Crl.M.C.NO.654 OF 2023

APPENDIX OF CRL.MC 654/2023

PETITIONER'S ANNEXURES:-

Annexure 1 TRUE COPY OF THE JUDGMENT OF THIS HONOURABLE COURT DATED 19.12.2022 IN WPC NO. 41271 /2022

Annexure 2 TRUE COPY OF THE ORDER DATED 05.01.2023 IN C.M.P.NO.3894/2022 ON THE FILE OF JUDICIAL FIRST CLASS MAGISTRATE COURT, MALAPPURAM

Annexure 3 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.06.2022 IN CRL.M.C.NO.2656/2022

Annexure 4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.05.2022 IN CRL.M.C.NO.2672/2022

Annexure 5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 27.10.2021 IN CRL.M.C.NO.5035/2021

Annexure 6 TRUE COPY OF THE G.O.(M.S.)NO.51/2017/D DATED 21.6.2017