Ksheema S. Nair vs Saji S. Kumar
2023 Latest Caselaw 1777 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
             THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
    WEDNESDAY, THE 1ST DAY OF FEBRUARY 2023 / 12TH MAGHA, 1944
                        CON.CASE(C) NO. 2087 OF 2022
 AGAINST THE JUDGMENT IN WP(C) 7568/2022 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER IN THE WRIT PETITION:

             KSHEEMA S. NAIR
             AGED 42 YEARS
             D/O. SHANTHAMMA, PALAZHI VEEDU, SREEKRISHNAPURAM,
             POONJAMKUDU MURI, PERUMKULAM VILLAGE, KATTAKADA,
             THIRUVANATHAPURAM DISTRICT , PIN - 695543

             BY ADVS.
             BIJU .C. ABRAHAM
             THOMAS C.ABRAHAM



RESPONDENT/RESPONDENT NO.3 IN THE WRIT PETITION:

             SAJI S. KUMAR
             (FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONER),
             THE TAHSILDAR (L&R), OFFICE OF THE TAHSILDAR,
             NEDUMANGAD, THIRUVANANTHAPURAM . , PIN - 695541

             BY GOVERNMENT PLEADER


             SRI.S.GOPINATHAN -GP



     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 01.02.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 2087 OF 2022
                                  2



                               JUDGMENT

When this matter was called today, the

learned Senior Government Pleader -

Sri.S.Gopinadhan, submitted that orders have

already been issued by the respondent on

14.12.2022 and 31.01.2023 fully complied with

the directions in the judgment.

In the afore circumstance, I close this

contempt case, however, leaving full liberty to

the petitioner to seek a re-hearing, if any

further orders have found necessary.

Sd/-

DEVAN RAMACHANDRAN JUDGE SAS CON.CASE(C) NO. 2087 OF 2022

APPENDIX OF CON.CASE(C) 2087/2022

PETITIONER'S ANNEXURES

ANNEXURE 1 CERTIFIED COPY OF THE JUDGMENT DATED 4/4/2022 IN WP(C) NO. 7568/2022 OF THE HON'BLE HIGH COURT OF KERALA

ANNEXURE 2 A TRUE COPY OF THE ORDER BEARING NO. G5-

12475/2022 DATED 1/9/2022 PASSED BY THE RESPONDENT

ANNEXURE 3 A TRUE COPY OF THE ORDER DATED 6/7/2015 PASSED BY THE ADDITIONAL MUNSIFF COURT, NEDUMANGAD IN O.S NO 292/2010