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Susamma Johnson vs Yahooda Rawther
2023 Latest Caselaw 13706 Ker

Citation : 2023 Latest Caselaw 13706 Ker
Judgement Date : 21 December, 2023

Kerala High Court

Susamma Johnson vs Yahooda Rawther on 21 December, 2023

OP(C) No.2551/2022                             1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                       THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN

           Thursday, the 21st day of December 2023 / 30th Agrahayana, 1945
                                OP(C) NO. 2551 OF 2022

              EP 35/2018 IN O.S 317/2011 OF MUNSIFF COURT, PUNALUR, KOLLAM

   PETITIONERS/ PETITIONERS/ JUDGMENT DEBTORS/ DEFENDANTS 2 & 3:

      1. SUSAMMA JOHNSON, AGED 56 YEARS, W/O. JOHNSON, CHALUVILA
         HOUSE, KALLUVETTAMKUZHY, KULATHUPUZHA.P O, THINKALKARIKKAM VILLAGE,
         PUNALUR TALUK, KOLLAM DISTRICT, PIN - 691310.

            AND ANOTHER.

   RESPONDENTS/ RESPONDENTS/ DECREE HOLDERS/ PLAINTIFFS & 1ST DEFENDANT:

      1. YAHOODA RAWTHER, AGED 67 YEARS, S/ O. ISMAYIL, PADINJATETHIL
         HOUSE, KOLLAYIL.P.O., CHITHARA VILLAGE, KOTTARAKKARA TALUK, KOLLAM
         DISTRICT, PIN - 691 541.

            AND 2 OTHERS.


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to
   forthwith stay all further proceedings in EP No. 35/2018 in O.S No.
   317/2011 on files of the Hon'ble Munsiff Court, Punalur, till disposal of
   the instant Original Petition (Civil).


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   22.11.2023 and upon hearing the arguments of Sri. N.MUHAMMAD SAJU,
   Advocate for the petitioners, and of M/s. V.PREMCHAND, SURYA MOHAN P. &
   FATHIMA SHALU S., Advocates for Respondents 1 & 2, the court passed the
   following:

                                        O R D E R

Post on 24.01.2024.

Interim stay is extended till then.

Sd/- C. JAYACHANDRAN, JUDGE.

21-12-2023 /True Copy/ Assistant Registrar

 
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