Prajithmon A J vs Smt. Sobhana M K
2023 Latest Caselaw 13687 Ker

Kerala High Court

Prajithmon A J vs Smt. Sobhana M K on 21 December, 2023

Author: Anu Sivaraman

Bench: Anu Sivaraman

Con.Case(C) No.2439/2023                       1/2

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
            Thursday, the 21st day of December 2023 / 30th Agrahayana, 1945

                    CON.CASE(C) NO. 2439 OF 2023(S) IN WP(C) 29502/2022

   PETITIONER/PETITIONER:

           PRAJITHMON A J, AGED 34 YEARS, SON JOHNSON K P,
           LPST, C.M.S. LOWER PRIMARY SCHOOL, VENGALAM,
           EZHUMATTOOR, PATHANAMTHITTA DISTRICT
           (RESIDING AT UMMAMKUZHIYIL HOUSE,KATTAMPACK P O,
           KOTTAYAM DISTRICT-686 612) , PIN - 689 586.

        BY ADVS. M/S.V.A.MUHAMMED & V.RAJASEKHARAN NAIR

   RESPONDENT/5TH RESPONDENT:


           SMT. SOBHANA M K, ASSISTANT EDUCATIONAL OFFICER,
           GOVERNMENT GIRLS HIGH SCHOOL JUNCTION,
           ALAPPUZHA, PIN - 688 011.

            BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   21.12.2023, the court on the same day passed the following:

                                              ORDER

The learned Government Pleader submits, on instructions, that the time granted in Annexure I judgment stands extended by four months as per order dated 08.12.2023 from 11.10.2023.

Post when moved again.

Sd/- ANU SIVARAMAN JUDGE

21-12-2023 /True Copy/ Deputy Registrar

APPENDIX OF CON.CASE(C) 2439/2023 Annexure I CERTIFIED COPY OF THE JUDGMENT IN W.P. (C) NO.

29502/2022 DATED 21.08.2023.