Mukesh. K. Haneefa vs Vishnu Raj.P, I A S
2023 Latest Caselaw 13309 Ker

Kerala High Court

Mukesh. K. Haneefa vs Vishnu Raj.P, I A S on 15 December, 2023

Author: N.Nagaresh

Bench: N.Nagaresh

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR.JUSTICE N.NAGARESH
    FRIDAY, THE 15TH DAY OF DECEMBER 2023 / 24TH AGRAHAYANA, 1945
                    CON.CASE(C) NO. 2634 OF 2023
  AGAINST THE JUDGMENT IN WP(C) 25392/2023 OF HIGH COURT OF KERALA


PETITIONER/PETITIONER:

           MUKESH. K. HANEEFA
           AGED 49 YEARS
           S/O. HANEEFA KANIYAMPARAMBIL,
           AL FALAH MANZIL HOUSE, NORTH PARAVOOR P O,
           KIZHAKKEPARAMBIL, ERNAKULAM DISTRICT,
           PRESENTLY RESIDING AT 20 A, CHOICE PARADISE,
           NADAMA VILLAGE, THRIPUNTHURA, ERNAKULAM DISTRICT.
           REPRESENTED BY HIS POWER OF ATTORNEY HOLDER
           MRS. FAIZY MUKESH., PIN - 682301

           BY ADVS.
           K.B.ARUNKUMAR
           T.U.ZIYAD
           POOJA K.S.


RESPONDENT/RESPONDENT NO.1:

           VISHNU RAJ.P, I A S
           AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
           THE REVENUE DIVISIONAL OFFICER, FORT KOCHI,
           ERNAKULAM DISTRICT, PIN - 682001

           SMT.MABLE C. KURIAN, SENIOR GOVERNMENT PLEADER

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 15.12.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) NO.2634 Of 2023
                               2




                          JUDGMENT

Dated this the 15th day of December, 2023

Government Pleader submits that the directions

contained in the judgment dated 23.08.2023 in W.P.(C)

No.25392 of 2023 stand complied with and an order has been

passed by the Revenue Divisional Officer, Fort Kochi on

08.12.2023.

Recording the said submission, the Contempt of Court

Case is closed.

Sd/-

N.NAGARESH JUDGE hmh Con.Case (C) NO.2634 Of 2023

APPENDIX OF CON.CASE(C) 2634/2023

PETITIONER ANNEXURES

Annexure 1 THE CERTIFIED COPY OF THE JUDGMENT DATED 23.08.2023 IN W.P.(C) NO. 25392/2023 Annexure 2 THE TRUE COPY OF THE RECEIPT DATED 11.09.2023