Salim K.E vs Ani .P.N
2023 Latest Caselaw 13287 Ker

Kerala High Court

Salim K.E vs Ani .P.N on 15 December, 2023

Author: N.Nagaresh

Bench: N.Nagaresh

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                   THE HONOURABLE MR.JUSTICE N.NAGARESH
    FRIDAY, THE 15TH DAY OF DECEMBER 2023 / 24TH AGRAHAYANA, 1945
                       CON.CASE(C) NO. 2790 OF 2023
 AGAINST THE ORDER/JUDGMENT WP(C) 27167/2023 OF HIGH COURT OF KERALA


PETITIONER:

              SALIM K.E
              AGED 52 YEARS
              S/O. IBRAHIM KOYAMPARAMBIL, PERINGALA,
              PERINGALA P.O, ERNAKULAM, PIN - 683565

              BY ADV K.J.MANU RAJ


RESPONDENT:

              ANI .P.N
              FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONER
              REVENUE DIVISIONAL OFFICER,
              REVENUE DIVISIONAL OFFICE PATTIMATTOM -MUVATTUPUZHA ROAD
              MUVATTUPUZHA ,ERNAKULAM,
              PIN - 686673


              SMT.RESMI THOMAS-GOVERNMENT PLEADER


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 15.12.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) NO.2790 Of 2023
                               2




                          JUDGMENT

Dated this the 15th day of December, 2023

Counsel for the petitioner submits that the directions

contained in the judgment dated 17.08.2023 in W.P.(C)

No.27167 of 2023 stand complied with.

Recording the said submission, the Contempt of Court

Case is closed.

Sd/-

N.NAGARESH JUDGE hmh Con.Case (C) NO.2790 Of 2023

APPENDIX OF CON.CASE(C) 2790/2023

PETITIONER ANNEXURES

Annexure A 1 CERTIFIED COPY OF THE JUDGMENT IN WP(C) 27167 OF 2023 DATED 17.8.2023