Citation : 2023 Latest Caselaw 13280 Ker
Judgement Date : 15 December, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
FRIDAY, THE 15TH DAY OF DECEMBER 2023 / 24TH AGRAHAYANA,
1945
WP(C) NO. 34394 OF 2015
PETITIONER/S:
SUPPORT SHOP INDIA PVT.LTD.
AGED 39 YEARS
GREEN EARTH 34/499, C1 PORIYAPADOM LINK ROAD,
PADIVATTOM , EDAPPALLY,ERNAKULAM,KOCHI 682
024,REPRESENTED BY SRI.G.VINOD
BY ADVS.
SRI.K.N.SREEKUMARAN
SMT.V.P.SEENA DEVI
RESPONDENT/S:
COMMERCIAL TAX OFFICER
CLAS TOWER, OLD RAILWAY STATION ROAD,
ERNAKULAM,KOCHI 682 018.
OTHER PRESENT:
SRI. ARUN AJAY SHANKAR -GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 15.12.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) No.34394 of 2015
..2..
JUDGMENT
The learned counsel for the petitioner
submits that the matter has become infructuous.
Recording the submission of the learned counsel,
the writ petition is dismissed as infructuous.
Sd/-
SHOBA ANNAMMA EAPEN
JUDGE bka/-
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