Sali M.G vs Biju Prabhakar
2023 Latest Caselaw 13278 Ker

Kerala High Court

Sali M.G vs Biju Prabhakar on 15 December, 2023

Author: V Raja Vijayaraghavan

Bench: V Raja Vijayaraghavan

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
             THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
       Friday, the 15th day of December 2023 / 24th Agrahayana, 1945
         CONTEMPT CASE(C) NO. 2843 OF 2023(S) IN WP(C) 41114/2023

PETITIONER/PETITIONER:


     SALI M.G, AGED 52 YEARS, S/O GOPALAN,
     PARAPPEL NIKARTH HOUSE, VAYALAR P.O.,
     CHERTHALA, PIN - 688 536.

    BY ADVOCATE SRI.SAJEEV KUMAR K.GOPAL

RESPONDENT/2ND AND 6TH RESPONDENTS IN THE WRIT PETITION:


  1. BIJU PRABHAKAR, THE CHAIRMAN AND MANAGING DIRECTOR, TRANSPORT
     BHAVAN, FORT P.O, THIRUVANANTHAPURAM, PIN - 695 023.
  2. ASHOK KUMAR, THE DISTRICT TRANSPORT OFFICER, KERALA STATE ROAD
     TRANSPORT CORPORATION, ALAPPUZHA DEPOT, ALAPPUZHA, PIN - 688 506.

     This Contempt of court case (civil) having come up for orders on
15.12.2023, the court on the same day passed the following:



                                                           P.T.O.
                             RAJA VIJAYARAGHAVAN V, J.
                           -------------------------------------
                         Cont. Case (C) No.2843 of 2023
                          ---------------------------------------
                     Dated this the 15th day of December, 2023


                                          ORDER

The learned Standing Counsel shall get instructions and submit as to

whether the directions in the judgment have been complied with.

Post after three weeks. The personal appearance of the respondent

is dispensed with for the time being.

Sd/-

RAJA VIJAYARAGHAVAN V, JUDGE NS

15-12-2023 /True Copy/ Deputy Registrar