Rajagopalan K vs The Manager
2023 Latest Caselaw 13277 Ker

Kerala High Court

Rajagopalan K vs The Manager on 15 December, 2023

Author: N.Nagaresh

Bench: N.Nagaresh

WP(C) No.2310/2022                           1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                        THE HONOURABLE MR.JUSTICE N.NAGARESH
           Friday, the 15th day of December 2023 / 24th Agrahayana, 1945
                             WP(C) NO. 2310 OF 2022(K)
   PETITIONERS:

      1. RAJAGOPALAN K., AGED 52 YEARS, S/O KITTA, 33/264, PADINJARE VEEDU,
         VENNAKKARA, NURANI P.O.PALAKKAD, PIN-678 004.
      2. SHEEBA, AGED 48 YEARS, W/O RAJAGOPALAN, 33/264, PADINJARE VEEDU,
         VENNAKKARA, NURANI P.O.PALAKKAD, PIN-678 004.

          BY ADVS. A.P.LALY @ LALY VINCENT

   RESPONDENTS:

      1. THE MANAGER, UNION BANK OF INDIA, KODUMBU BRANCH, KANAKATH TOWER,
         1/542, GROUND FLOOR, NH-BYE PASS, KADAMKODE, KANIMARAPPULLY P.O.
         PALAKKAD DISTRICT, PIN-678 551.
      2. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
         THIRUVANANTHAPURAM-695 001.

          BY ADVS. A.S.P.KURUP, Advocate for the 1st respondent
          GOVERNMENT PLEADER for the 2nd respondent

        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ORDERS ON 15.12.2023,
   THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

                                         ORDER

Standing Counsel to get instructions as to whether the directions given by this Court in Annexure - R1(b) judgment in WP(C) No. 33518/2019 is complied with or not.

Post on 18-12-2023

Sd/- N.NAGARESH JUDGE

15-12-2023 /True Copy/ Assistant Registrar