Swapna P V vs Jafar N M
2023 Latest Caselaw 12994 Ker

Kerala High Court

Swapna P V vs Jafar N M on 8 December, 2023

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

Con.Case(C) No.2734/2023                            1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
               Friday, the 8th day of December 2023 / 17th Agrahayana, 1945
                 CONTEMPT CASE(C) NO. 2734 OF 2023(S) IN WP(C) 32184/2022

   PETITIONER/PETITIONER:


           SWAPNA P V, AGED 42 YEARS, VAISHNAVAM KALPATHUR
           POST MEPPAYUR VIA KOZHIKODE DISTRICT,
           UPSA VILAYATTUR ELAMPILAD MUP SCHOOL
           MEPPAYUR POST, KOZHIKODE DISTRICT, PIN - 673 524.

        BY ADVOCATES M/S. POOVAMULLE PARAMBIL ABDUL KAREEM & K.N. KUMARASWAMY
        SARMA.

   RESPONDENT/4TH RESPONDENT:


           JAFAR N M, ASSISTANT EDUCATIONAL OFFICER,
           OFFICE OF THE ASSISTANT EDUCATIONAL OFFICER, MELADY
           KOZHIKODE DISTRICT, PIN - 673 522.

            BY GOVERNMENT PLEADER

        This Contempt of court case (civil) having come up for orders on
   08.12.2023, the court on the same day passed the following:
                                      ORDER

After going through the pleadings, I am of the prima facie opinion

that the respondent committed the contempt. The respondent will appear in

person before this Court on 19/01/2024.

In the meanwhile, if the directions are complied or if the judgment

is varied or modified, the personal appearance is dispensed with. Issue a copy of this order to Government Pleader for communication.

Post on 19/01/2024.

Sd/- P.V.KUNHIKRISHNAN JUDGE

08-12-2023 /True Copy/ Assistant Registrar