K.G. Venugopal vs Karthika
2023 Latest Caselaw 12992 Ker

Kerala High Court

K.G. Venugopal vs Karthika on 8 December, 2023

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
                         CON.CASE(C) NO. 2507 OF 2023
AGAINST THE ORDER/JUDGMENT WP(C) 9156/2023 OF HIGH COURT OF KERALA
PETITIONER:

             K.G. VENUGOPAL
             AGED 75 YEARS
             S/O. GOPINATHAN NAIR, USHA KIRAN KAVUMBHAGOM. P. O. ,
             THIRUVALLA PATHANAMTHITTA ., PIN - 689102
             BY ADV R.SANTHOSH BABU


RESPONDENT:

             KARTHIKA
             (NAMEOFFATHERANDAGEARE NOT KNOWN TO THE PETITIONER)
             EXECUTIVE ENGINEER, PHD, KERALA WATER AUTHORITY,
             THIRUVALLA, PIN - 689101
              BY ADV JOSHY VV- SC


     THIS     CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 08.12.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 2507 OF 2023         2



                       P.V.KUNHIKRISHNAN, J.
                       --------------------------------
                   CON.CASE(C) NO. 2507 OF 2023
               ----------------------------------------------
            Dated this the 8th day of December, 2023

                               JUDGMENT

In the light of the facts that as per order date 08.12.2023 in

IA No. 1 of 2023, the time to comply the directions is extended,

this Contempt (c) is closed, granting liberty to the petitioner to re-

open the same, if there is any further violation.

Sd/-

P.V.KUNHIKRISHNAN

JUDGE

Asw

APPENDIX OF CON.CASE(C) 2507/2023

PETITIONER ANNEXURES Annexure A CERTIFIED COPY OF THE JUDGMENT DATED 06.06.2023 BEFORE THIS HON'BLE COURT Annexure B A TRUE COPY OF THE COVERING LETTER DATED 26-06-2023