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The State Of Kerala vs K.G.Prasad
2023 Latest Caselaw 12985 Ker

Citation : 2023 Latest Caselaw 12985 Ker
Judgement Date : 8 December, 2023

Kerala High Court

The State Of Kerala vs K.G.Prasad on 8 December, 2023

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.2105/2023                                1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                     THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                           &
                    THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
              Friday, the 8th day of December 2023 / 17th Agrahayana, 1945
                                   WA NO. 2105 OF 2023

        AGAINST JUDGMENT DATED 17/01/2023 IN WP(C) 28741/2021 OF THIS COURT

   APPELLANT(S)/RESPONDENTS 1 TO 4 IN WPC:

      1. THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
         GENERAL EDUCATION DEPARTMENT, SECRETARIAT ANNEXE-II,
         THIRUVANANTHAPURAM, PIN - 695 001.

          AND 3 OTHERS.

    BY GOVERNMENT PLEADER

   RESPONDENT(S)/PETITIONER AND 5TH RESPONDENT IN WPC:

    1.   K.G.PRASAD, AGED 57 YEARS, S/O. P.K.G. KURUP, PRINCIPAL (RETIRED)
    PMSA MAHSS, CHEMMANKADAVU, KODUR, RESIDING AT SREEHARITHAM, KODUR WEST,
    MALAPPURAM -676504.

         AND ANOTHER.

    BY ADV. SRI. V.A. MUHAMMED FOR R1.

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to pass an order staying the operation and implementation of the Judgment
   dated 17.01.2023 in W.P.(C) No.28741/2021 till the disposal of the above
   Writ Appeal.

        This Writ Appeal again coming on for orders on 08/12/2023 upon
   perusing the appeal memorandum and this Court's order dated 07/12/2023,
   the Court on the same day passed the following:

                                         ORDER

Post on 9.1.2024.

Interim order will continue till then.

SD/- A. MUHAMED MUSTAQUE, JUDGE

SD/- SHOBA ANNAMMA EAPEN, JUDGE

08-12-2023 /True Copy/ Assistant Registrar

 
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