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Jayesh Gangadharan vs State Of Kerala
2023 Latest Caselaw 12962 Ker

Citation : 2023 Latest Caselaw 12962 Ker
Judgement Date : 8 December, 2023

Kerala High Court

Jayesh Gangadharan vs State Of Kerala on 8 December, 2023

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
         THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
  FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
                    BAIL APPL. NO. 9140 OF 2023
 CRIME NO.1643/2023 OF Palarivattom Police Station, Ernakulam
 AGAINST THE ORDER/JUDGMENT CRMC 2760/2023 OF DISTRICT COURT &
                     SESSIONS COURT, ERNAKULAM
PETITIONER

             JAYESH GANGADHARAN
             AGED 40 YEARS
             THATTEKKAD HOUSE, NETTOOR, MARADU P.O, ERNAKULAM, PIN
             - 682304
             BY ADVS.
             E.S.SANEEJ
             JOMON P.VARGHESE

RESPONDENT

             STATE OF KERALA
             REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
             KERALA, PIN - 682031
OTHER PRESENT:

             SRI. M.C. ASHI, PP


     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
08.12.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 B.A. No. 9140 of 2023
                                  2



                   MOHAMMED NIAS C.P, J.
                 ---------------------------------------------
                     B.A. No.9140 of 2023
          ------------------------------------------------------
          Dated this the 8th day of December, 2023


                           ORDER

Today, when the matter is taken up for consideration,

there is no representation for the petitioner. On the last

three posting dates (30.10.2023, 13.11.2023 & 22.11.2023),

there was also no representation for the petitioner.

Hence, the bail application is dismissed for non

prosecution.

Sd/-


                               MOHAMMED NIAS C.P

smm                                     JUDGE
 

 
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