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Dr.Manoj S vs State Of Kerala
2023 Latest Caselaw 12959 Ker

Citation : 2023 Latest Caselaw 12959 Ker
Judgement Date : 8 December, 2023

Kerala High Court

Dr.Manoj S vs State Of Kerala on 8 December, 2023

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.1641/2022                             1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                     THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                           &
                    THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
              Friday, the 8th day of December 2023 / 17th Agrahayana, 1945
                                   WA NO. 1641 OF 2022

 AGAINST ORDER DATED 26.08.2022 IN RP 789/2022 AND JUDGMENT DATED 10.06.2022 IN
                        WP(C) NO.6961/2018 OF THIS COURT


   APPELLANT/1 RESPONDENT IN R.P./PETITIONER IN W.P.(C):


          DR.MANOJ S., AGED 37 YEARS, S/O. SADANANDAN, MARACKAMPADIKAL,
          AVANEESWARAM R.S. P.O., KUNNICODE, KOLLAM-691 508.

    BY ADVS.M/S. T.G.SUNIL (PRANAVAM),J.OM PRAKASH,ANTONY BENEDICT C X,

    EMMANUAL SANJU & SOJAN M.J.


   RESPONDENTS/REVIEW PETITIONER AND RESPONDENTS 2 TO 9 IN R.P./RESPONDENTS IN
   W.P.:


      1. THE STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETARY TO
         GOVERNMENT, HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
         THIRUVANANTHAPURAM - 695 001.

          AND 8 OTHERS.

    BY GOVERNMENT PLEADER FOR R1 & R2

    SHRI. THOMAS ABRAHAM, STANDING COUNSEL FOR R3

    SHRI. G. BIJU, STANDING COUNSEL FOR R4

    SHRI. M S RADHAKRISHNAN NAIR ,SMT. ELIZABATH GEORGE MECHERIL FOR R7


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay operation of the order in R.P.No.789/2022 in W.P.(C) No.6961/2018,
   pending disposal of the Writ Appeal.


        This Writ Appeal again coming on for orders on 08/12/2023 upon
   perusing the appeal memorandum and this court's order datd 16/11/2023, the
   court on the same day passed the following:
 WA No.1641/2022                                 2/2

                                           ORDER

Post on 9/1/2024.

Interim order is extended till then.

SD/-A.MUHAMED MUSTAQUE,JUDGE

SD/-SHOBA ANNAMMA EAPEN,JUDGE

08-12-2023 /True Copy/ Assistant Registrar

 
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