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Sonesh Babu. P.C vs Smt. Rani George
2023 Latest Caselaw 12954 Ker

Citation : 2023 Latest Caselaw 12954 Ker
Judgement Date : 8 December, 2023

Kerala High Court

Sonesh Babu. P.C vs Smt. Rani George on 8 December, 2023

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

Con.Case(C) No.2738/2023                            1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
               Friday, the 8th day of December 2023 / 17th Agrahayana, 1945

                     CON.CASE(C) NO. 2738 OF 2023(S) IN WP(C) 8791/2021

   PETITIONER/PETITIONER IN WP(C):

           SONESH BABU. P.C, AGED 45 YEARS, OFFICE ATTENDANT,
           MADRASSA SIRAJUL ULOOM U.P. SCHOOL, ANAYIDUK, KANNUR DIST.,
           PIN - 670 003, RESIDING AT PUTHUKKUDICHALIL HOUSE, MUZHAPPALA P.O,
           MAMBA VIA, KANNUR DIST., PIN - 670 611.

         BY ADV. SRI.MURALI PALLATH

   RESPONDENTS/RESPONDENT NO.1 TO 4 IN WP(C):


       1. SMT. RANI GEORGE IAS, SECRETARY TO GOVT., GENERAL EDUCATION
          DEPARTMENT, GOVT. SECRETARIAT (ANNEX II), THIRUVANANTHAPURAM, PIN -
          695 001.
       2. SRI. S. SHANAVAS, IAS, DIRECTOR OF GENERAL EDUCATION, JAGATHY. P.O.,
          THIRUVANANTHAPURAM, PIN - 695 014.
       3. SMT. AMBIKA A.P, DEPUTY DIRECTOR OF EDUCATION, KANNUR, THANA P.O,
          KANNUR DIST., PIN - 670 002.
       4. SMT. PRASANNAKUMARI O.C, ASSISTANT EDUCATIONAL OFFICER, KANNUR
          NORTH, KANNUR DIST., PIN - 670 002.

            BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   08.12.2023, the court on the same day passed the following:

                                               ORDER

After going through the pleadings, I am of the Prima Facie opinion that the respondent committed the contempt. The respondent will appear in person before this Court on 19.01.2024.

In the meanwhile, if the order is complied or if the judgment is varied or modified, the personal appearance is dispensed with. Issue a copy of this order to the Government Pleader who will communicate the same to the respondent.

Post on 19.01.2024.

Sd/- P.V.KUNHIKRISHNAN JUDGE

08-12-2023 /True Copy/ Assistant Registrar

 
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