Shabu V.S vs Pramoj Shankar
2023 Latest Caselaw 12864 Ker

Kerala High Court

Shabu V.S vs Pramoj Shankar on 8 December, 2023

Author: Anu Sivaraman

Bench: Anu Sivaraman

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
   FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
                         CON.CASE(C) NO. 2381 OF 2023
   AGAINST THE ORDER/JUDGMENT WP(C) 24749/2023 OF HIGH COURT OF
                                       KERALA
PETITIONER:

             SHABU V.S,
             AGED 49 YEARS
             S/O SREEDHARAN UNNITHAN TC11/45,
             KNRA E-29, NANTHENCODE KOWDIAR P.O.,
             THIRUVANANTHAPURAM, PIN - 695003
             BY ADVS.
             ARSHA SATHEESAN
             JIJUMON H.
RESPONDENT:

             PRAMOJ SHANKAR,
             (AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER)
             CHAIRMAN AND MANAGING DIRECTOR, KERALA STATE ROAD
             TRANSPORT CORPORATION (KSRTC), TRANSPORT BHAVAN,
             EAST FORT, THIRUVANANTHAPURAM, PIN - 695023
             SRI.DEEPU THANKAN-SC
     THIS     CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 08.12.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 2381 OF 2023

                                      2




                                JUDGMENT

Dated this the 8th day of December, 2023

It is submitted by the learned counsel appearing on either side

that orders have been passed on the representation preferred by the

petitioner as directed by this Court.

In the above view of the matter, this contempt of court case is

closed, leaving open the contentions of the parties and their right to

agitate their grievances in appropriate proceedings.

Sd/-

ANU SIVARAMAN JUDGE

NP CON.CASE(C) NO. 2381 OF 2023

APPENDIX OF CON.CASE(C) 2381/2023

PETITIONER'S ANNEXURES Annexure 1 THE CERTIFIED COPY OF THE JUDGMENT DATED 25- 08-2023 IN W.P(C) NO. 24749/2023 OF THIS HON'BLE COURT Annexure 2 THE TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 08-09-2023 Annexure 3 THE TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 07-10-2023 RESPONDENT'S ANNEXURES: NIL