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Varghese Alias K.M. Varghese vs Abubaker
2023 Latest Caselaw 12761 Ker

Citation : 2023 Latest Caselaw 12761 Ker
Judgement Date : 8 December, 2023

Kerala High Court

Varghese Alias K.M. Varghese vs Abubaker on 8 December, 2023

Author: A.K.Jayasankaran Nambiar

Bench: A.K.Jayasankaran Nambiar

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
       THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                 &
          THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
   FRIDAY, THE 8TH DAY OF DECEMBER 2023/17TH AGRAHAYANA, 1945

                        R.P.NO.928 OF 2023
                                IN
                     O.P.(RC).NO.131 OF 2023

    AGAINST THE JUDGMENT DATED 24.7.2023 IN O.P.(RC).NO.131/2023
                      OF HIGH COURT OF KERALA
PETITIONER/RESPONDENT:

          VARGHESE ALIAS K.M. VARGHESE
          AGED 64 YEARS
          S/O. KOLADI MATHAIKUTTY, AGED 64 YEARS,
          KOLADY HOUSE, MARATHAMKODE P.O., KUNNMKULAM,
          TRISSUR DISTRICO, PIN - 680604

          BY ADV.SRI.SANTHEEP ANKARATH
          BY ADV.SRI.SHERRY M.V.(K/976/2001)



RESPONDENT/PETITIONER:

          ABUBAKER
          AGED 71 YEARS
          S/O.PADINJATTUMURI MANALATH ABDU,
          KADAVALLURE VILAGE, DESOM, THALAPPALLY TALUK,
          RESIDING AT CHALISSERY AMSOM DESOM, PATTAMBI TALUK,
          PALAKAD DISTRIT, PIN - 679536

          BY ADV.SRI.ABDUL RAOOF PALLIPATH

          THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
    08.12.2023, THE COURT ON THE SAME DAY DELIVERED THE
    FOLLOWING:
 R.P.NO.928 OF 2023
IN
O.P. (RC).NO.131 OF 2023         :: 2 ::




                             ORDER

Mohammed Nias C.P., J.

Taking note of the fact that the order of this Court dated

25.10.2023 in R.P.No.928 of 2023 in O.P.(RC).No.131 of 2023 has been

complied with by the Trial Court, we close this Review Petition.

Sd/-

DR. A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

MOHAMMED NIAS C.P. JUDGE prp/8/12/23 R.P.NO.928 OF 2023 IN O.P. (RC).NO.131 OF 2023 :: 3 ::

PETITIONER'S ANNEXURES:

Annexure A TRUE COPY OF THE JUDGMENT DATED 13-10-2022 IN R.C.REV.NO.192 OF 2020.

Annexure B TRUE COPY OF THE ORDER IN I.A.NO. 1 OF 2023 IN R.C.REV.NO.192 OF 2020 DATED 12-01-2023.

Annexure C TRUE COPY OF THE UNCONDITIONAL AFFIDAVIT DATED 07-11-2022.

Annexure D TRUE COPY OF THE JUDGMENT IN O.P.(RC).NO.

109 OF 2023 DATED 14-06-2023.

Annexure E TRUE COPY OF THE ORDER IN E.A.NO.207 OF 2022 IN E.P.NO.97 OF 2018 IN RCP NO.20 OF 2016 DATED 23-05-2023.

Annexure F TRUE COPY OF THE JUDGMENT IN O.P.(RC).NO.

131 OF 2023 DATED 24-07-2023.

RESPONDENTS ANNEXURES: NIL.

//TRUE COPY//

P.S. TO JUDGE

 
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