Sr.Anie John vs Rani George I.A.S
2023 Latest Caselaw 9402 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   FRIDAY, THE 25TH DAY OF AUGUST 2023 / 3RD BHADRA, 1945
                 CON.CASE(C) NO. 1897 OF 2023
AGAINST THE JUDGMENT WP(C) 22043/2023 OF HIGH COURT OF KERALA




PETITIONER:

          SR.ANIE JOHN
          AGED 67 YEARS
          D/O.JOHN, MANAGER, PAVANATHMA CORPORATE
          EDUCATIONAL AGENCY, CMC PROVINCIAL HOUSE,
          KOZHIPPILLY, KOTHAMANGALAM, KERALA.PIN - 686691
          BY ADVS.
          K.T.THOMAS
          NIKHIL BERNY

RESPONDENTS:

    1     RANI GEORGE I.A.S
          AGE & FATHER/HUSBAND'S NAME NOT KNOWN TO
          PETITIONER, PRINCIPAL SECRETARY TO GOVERNMENT,
          GENERAL EDUCATION DEPARTMENT,
          GOVERNMENT OF KERALA, SECRETARIAT,
          THIRUVANANTHAPURAM, PIN - 695001
    2     SHANAVAS S I.A.S
          AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER
          DIRECTOR OF GENERAL EDUCATION,
          HIGHER SECONDARY WING, HOUSING BOARD BUILDING,
          SANTHI NAGAR, THIRUVANANTHAPURAM, PIN - 695001
          BY ADV.VIDYA KURIAKOSE, GP



     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 25.08.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CO(C).No.1897 /2023

                                  2




                   P.V.KUNHIKRISHNAN, J.
                    --------------------------------
            Contempt Case (C).No.1897 of 2023
             ----------------------------------------------
           Dated this the 25th day of August, 2023


                           JUDGMENT

When this contempt case came up for consideration,

both sides submitted that the directions are complied

with.

Therefore,the contempt case is closed.

sd/-

P.V.KUNHIKRISHNAN JV JUDGE CO(C).No.1897 /2023

APPENDIX OF CON.CASE(C) 1897/2023

PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT DATED 12.07.2023 IN W.P (C) NO.22043 OF 2023 Annexure-A2 TRUE COPY OF THE LAWYER NOTICE DATED 14.07.2023 ISSUED ON BEHALF OF THE PETITIONER