Abin Raj P.O vs State Of Kerala
2023 Latest Caselaw 9391 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     FRIDAY, THE 25TH DAY OF AUGUST 2023 / 3RD BHADRA, 1945
                         WP(C) NO. 35459 OF 2022
PETITIONER:
          ABIN RAJ P.O, AGED 28 YEARS, S/O PUSHPARAJAN,
          RESIDING AT BETHEL, KALAYAM P.O, VATTAPPARA VILLAGE
          NEDUMANGAD TALUK THIRUVANANTHAPURAM -695043

             BY ADV S.BIJU (KIZHAKKANELA)


RESPONDENTS:


     1       STATE OF KERALA,REPRESENTED BY THE PRINCIPAL
             SECRETARY TO THE GOVERNMENT, DEPARTMENT OF TOURISM,
             PARK VIEW THIRUVANANTHAPURAM 695033

     2       KERALA INSTITUTE OF TOURISM AND TRAVEL STUDIES
             (KITTS), REPRESENTED BY ITS DIRECTOR RESIDENCY
             COMPOUND, THAIKKAD PO, THIRUVANANTHAPURAM 695014

     3       THE DIRECTOR KERALA INSTITUTE OF TOURISM AND TRAVEL
             STUDIES (KITTS) RESIDENCY COMPOUND, THAIKKAD PO,
             THIRUVANANTHAPURAM, PIN - 695014

     4       THE SELECTION COMMITTEE FOR THE SELECTION TO THE
             POST OF GRADE III CONFIDENTIAL ASSISTANT,
             REPRESENTED BY ITS CHAIRMAN, RESIDENCY COMPOUND,
             THAIKKAD PO, THIRUVANANTHAPURAM -695014

     5       RAHUL P S, T C 40/2232, RESHMA BHAVAN KUNNUMPURATHU
             VEEDU, THIRUVANANTHAPURAM, KERALA -695006.

             A.DINESH RAO
             LEVYANN XAVIER


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   25.08.2023,   THE    COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 35459 OF 2022
                             2


                          JUDGMENT

When this matter was called today, the learned

counsel for the petitioner submits that he is not pressing

this writ petition.

Resultantly, this appeal is dismissed as being not

pressed.

Sd/- DEVAN RAMACHANDRAN JUDGE stu