M/S. Surya Constructions ... vs Kerala Water Authority
2023 Latest Caselaw 9358 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   FRIDAY, THE 25TH DAY OF AUGUST 2023 / 3RD BHADRA, 1945
                   WP(C) NO. 10897 OF 2023
PETITIONER:

          M/S. SURYA CONSTRUCTIONS ENGINEERS & CONTRACTORS
          4TH FLOOR, MALAYIL MAJESTY,
          NEAR RAILWAY OVER BRIDGE, REFINERY ROAD,
          THRIPUNITHURA, ERNAKULAM,PIN - 682301
          REPRESENTED BY ITS MANAGING PARTNER,
          SHRI. JOSE VALOTHIL
          BY ADVS.
          SANTHOSH MATHEW
          ARUN THOMAS
          ANIL SEBASTIAN PULICKEL
          ABI BENNY AREECKAL
          MATHEW NEVIN THOMAS
          KURIAN ANTONY MATHEW

RESPONDENTS:

    1     KERALA WATER AUTHORITY
          'JALABHAVAN' VELLAYAMBALAM,
          THIRUVANANTHAPURAM, PIN - 695033
          REPRESENTED BY ITS MANAGING DIRECTOR
    2     THE SUPERINTENDING ENGINEER
          OFFICE OF THE SUPERINTENDING ENGINEER,
          KERALA WATER AUTHORITY, PH CIRCLE,
          KANNUR, KERALA, PIN - 670012
    3     M/S. REENA ENGINEERS AND CONTRACTORS PVT. LTD
          602, PATTO PLAZA, PANAJI, GOA, PIN - 403001
          REPRESENTED BY ITS MANAGING DIRECTOR
    4     M/S. KASHMIRILAL CONTRACTORS PVT. LTD
          825, GANDHI CHOWK, RANIKET, ALMORA DISTRICT,
          UTTARAKHAND, PIN - REPRESENTED BY ITS MANAGING
          DIRECTOR, PIN - 263645
    5     SPECIAL COMMITTEE FOR PREQUALIFICATION AND
          APPROVAL OF TENDERS (PQ TENDER NO:
          45/2022-23/PHC/KNR)
          OFFICE OF THE SUPERINTENDING ENGINEER, KERALA
          WATER AUTHORITY, PH CIRCLE, KANNUR, KERALA -
          REPRESENTED BY ITS CONVENOR, PIN - 670012
          BY ADV P.M.JOHNY
 WP(C).No.10897/2023

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      THIS   WRIT     PETITION   (CIVIL)   HAVING   COME    UP    FOR
ADMISSION    ON   25.08.2023,    THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C).No.10897/2023

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                  P.V.KUNHIKRISHNAN, J.
                   --------------------------------
                  W.P.(C).No.10897 of 2023
            ----------------------------------------------
          Dated this the 25th day of August, 2023


                          JUDGMENT

When this writ petition came up for consideration,

the learned counsel for the petitioner submitted that he is

not pressing this writ petition and the questions of law

raised in this writ petition may be left open.

Therefore, this writ petition is dismissed as not

pressed, leaving open the questions of law raised in this

writ petition.

sd/-

                                         P.V.KUNHIKRISHNAN
JV                                              JUDGE