Anu Krishnan vs Union Of India
2023 Latest Caselaw 9331 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
          FRIDAY, THE 25TH DAY OF AUGUST 2023 / 3RD BHADRA, 1945
                         WP(C) NO. 12169 OF 2023
PETITIONERS:

     1        ANU KRISHNAN
              AGED 40 YEARS
              S/O.T.K.GOPALAKRISHNAN, RESIDING AT THAMARASSEEERIL
              HOUSE, ARUMANNUR P O KOTTAYAM DISTRICT,PIN - 686 564,
              MEMBERSHIP NO.1193.
     2        T K GOPALAKRISHNAN,
              AGED 70 YEARS,
              RESIDING AT THAMARASSEEERIL HOUSE, ARUMANNUR P O,
              KOTTAYAM DISTRICT, PIN - 686 564,MEMBERSHIP NO. 1785.
     3        PRABHAKARAN T D,
              AGED 77 YEARS,
              S/O DAMODARAN, RESIDING AT TANNIKKAL, AYARKUNNAM PO.,
              KOTTAYAM, PIN - 686 564, MEMBERSHIP NO. 9921.
     4        M K VISWAMBHARAN,
              METHURUTHIL, AYARKUNNAM PO., KOTTAYAM, PIN - 686 564,
              MEMBERSHIP NO. 2148.
     5        SYAMALA K K,
              METHURUTHIL, AYARKUNNAM PO., KOTTAYAM, PIN - 686 564,
              MEMBERSHIP NO. 11615.
     6        SUDHADEVI,
              NEDUMKARIYIL, KONGANDOOR PO., AYARKUNNAM PO,
              KOTTAYAM, PIN - 686 564,MEMBERSHIP NO. 2588.
     7        ASHOK KUMAR V R,
              THEKKEPOTTHUNAMALA, KONGANDOOR PO., AYARKUNNAM,
              KOTTAYAM PIN - 686 564, MEMBERSHIP NO. 4746.
     8        BABY,
              KANIYANKUNNEL, KONGANDOOR, AYARKUNNAM, KOTTAYAM,
              PIN - 686 564, MEMBERSHIP NO. 8107.
     9        JOSY PHILIP,
              THUNDIYIL, LAKKATTOOR, KOTTAYAM, PIN - 686 502.
     10       MANEESH MOHAN,
              S/O MOHANAN, THAKIDIYEL HOUSE, KONGANDOOR PO.,
              AYARKUNNAM P O, KOTTAYAM, PIN - 686 564.
              BY ADV S.JAYAKRISHNAN
RESPONDENTS:

 1          UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
            AGRICULTURAL, NEW DELHI, PIN - 110 001.
 WP(C) NO. 12169 OF 2023
                            2

 2        THE JOINT REGISTRAR (GENERAL),
          CO-OPERATIVE SOCIETIES, KOTTAYAM,
          PIN - 686 002.
 3        THE NODAL OFFICER KOTTAYAM DISTRICT CO-
          OPERATIVE BANK,
          OFFICE OF THE DISTRICT CO OPERATIVE BANK,
          KOTTAYAM, PIN - 686 001.
 4        THE REGIONAL OFFICER, NABARD,
          REGIONAL OFFICE, THIRUVANTHAPURAM,
          PIN - 695 001.
 5        THE ASSISTANT REGISTRAR OF CO-OPERATIVE
          SOCIETIES, KOTTAYAM, PIN - 686 002.
 6        THE AYARKUNNAM SERVICE CO OPERATIVE BANK LTD.
          NO.4147,REPRESENTED BY ITS SECRETARY,
          AYARKUNNAM PO.,KOTTAYAM DISTRICT,
          PIN - 686 564.
 7        THE GRIEVANCES REDRESSAL OFFICER,
          AGRICULTURAL DEBT WAVIER AND DEBT RELIEFS
          SCHEME-2008,THE AYARKUNNAM SERVICE CO-
          OPERATIVE BANK LTD. NO. 4147, REPRESENTED BY
          ITS PRESIDENT, AYARKUNNAM PO.,
          KOTTAYAM DISTRICT, PIN - 686 564.
          BY ADVS.

          ADV ANZAR BASHEER
          P.ANTO THOMAS(K/911/2009)
          SMT.C.S.SHEEJA, SR.GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 25.08.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 12169 OF 2023
                                3



                          JUDGMENT

The learned counsel for the petitioners seek

permission to withdraw the writ petition, reserving the

liberty of the petitioners to file a fresh writ petition on the

same cause of action.

In the light of the permission sought by the learned

counsel for the petitioners, the writ petition is dismissed as

withdrawn reserving the liberty as aforesaid.

Sd/-

GOPINATH P.

JUDGE DK