Citation : 2023 Latest Caselaw 9241 Ker
Judgement Date : 23 August, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
WEDNESDAY, THE 23RD DAY OF AUGUST 2023 / 1ST BHADRA, 1945
RSA NO. 702 OF 2020
AGAINST THE JUDGMENT AND DECREE DATED 15.01.2020 IN AS 122/2019 OF
ADDITIONAL DISTRICT & SESSIONS COURT, MUVATTUPUZHA
AGAINST THE JUDGMENT AND DECREE DATED 12.10.2015 IN OS 503/2011 OF
MUNSIFF'S COURT,MUVATTUPUZHA
APPELLANT/APPELLANT/DEFENDANT:
JUSTIN JACOB,
AGED 37 YEARS
S/O.LATE R.T.JACOB, RATHAPILLI HOUSE,
THAZHUVAMKUNNU, KALLOORKAD,
MUVATTUPUZHA, PIN-686 668.
BY ADV ALIAS M.CHERIAN
RESPONDENT/RESPONDENT/PLAINTIFF:
JESLIN JACOB,
AGED 32 YEARS, D/O.LATE R.T.JACOB,
RATHAPILLI HOUSE, THAZHUVAMKUNNU, KALLOORKAD,
MUVATTUPUZHA, NOW RESIDING AT KALLYAVUMKAL HOUSE,
POONITHURA P.O., ERNAKULAM, PIN-682 038.
BY ADVS.
RAJU K.MATHEWS
CYRIL C. GEORGE
THIS REGULAR SECOND APPEAL HAVING COME UP FOR ADMISSION ON
23.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RSA NO. 702 OF 2020
2
T.R.RAVI, J.
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RSA No.702 of 2020
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Dated this the 23rd day of August, 2023
JUDGMENT
The counsel for the appellant submits that the second
appeal is not pressed. Hence, the second appeal is
dismissed as not pressed.
Sd/-
T.R.RAVI
JUDGE sn
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