K. Babu vs The Regional Transport Authority
2023 Latest Caselaw 9223 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
     WEDNESDAY, THE 23RD DAY OF AUGUST 2023 / 1ST BHADRA, 1945
                        WP(C) NO. 24004 OF 2023
PETITIONER/S:

          K. BABU
          AGED 62 YEARS
          S/O KESAVANAMBI, 16/86 KORATH VEEDU, THENARI, PALAKKAD,
          PIN - 678622
          BY ADVS.
          P.DEEPAK
          NAZRIN BANU


RESPONDENT/S:

    1     THE REGIONAL TRANSPORT AUTHORITY
          PALAKKAD, REPRESENTED BY ITS SECRETARY, REGIONAL
          TRANSPORT OFFICE, PALAKKAD, PIN - 678001
    2     THE SECRETARY
          REGIONAL TRANSPORT AUTHORITY, PALAKKAD, REGIONAL
          TRANSPORT OFFICE, PALAKKAD, PIN - 678001
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C).No.24004 of 2023
                                   2

                          J U D G M E N T

Dated this the 23rd day of August, 2023

The learned counsel for the petitioner submits

that the writ petition has become infructous.

Accordingly, the writ petition is dismissed as

infructous.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SM W.P(C).No.24004 of 2023

APPENDIX OF WP(C) 24004/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE JUDGEMENT DATED 27/02/2015 IN WPC NO: 5728 OF 2015 Exhibit P2 TRUE COPY OF THE REGULAR PERMIT ISSUED TO THE PETITIONER VALID TILL O1.08.2025 DATED 27/7/2022 Exhibit P3 TRUE COPY OF THE CERTIFICATE OF REGISTRATION OF KL-18-F-4488 ISSUED ON 23.07.2022 Exhibit P4 TRUE COPY OF THE APPLICATION FOR REPLACEMENT DATED 18.07.2023 Exhibit P5 TRUE COPY OF THE CERTIFICATE OF REGISTRATION OF KL-13-W-2020 ISSUED ON 14.07.2023 Exhibit P6 TRUE COPY OF THE JUDGMENT REPORTED IN 2008 (4)KLT 674 DATED 14.10.2008