Shafi A.N vs The Regional Transport ...
2023 Latest Caselaw 9104 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
              THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
         WEDNESDAY, THE 23RD DAY OF AUGUST 2023 / 1ST BHADRA, 1945
                            WP(C) NO. 25221 OF 2023
PETITIONERS:

     1        SHAFI A.N
              AGED 41 YEARS
              S/O ABDUL SALAAM,
              SHAJI MANZIL,
              VALIYAKADA,
              CHIRAYINKEEZHU,
              KERALA, PIN - 695304
     2        SULOCHANA
              AGED 60 YEARS
              W/O RAMACHANDRAN
              NAMPILIANGADEN HOUSE,
              KUMARAMPUTHUR P.O,
              PALAKKAD, PIN - 678583

              BY ADVS.
              P.DEEPAK
              NAZRIN BANU


RESPONDENTS:

     1        THE REGIONAL TRANSPORT AUTHORITY,ATTINGAL
              REPRESENTED BY ITS SECRETARY,
              REGIONAL TRANSPORT OFFICE,
              ATTINGAL, PIN - 695101
     2        THE SECRETARY
              REGIONAL TRANSPORT AUTHORITY,ATTINGAL
              REPRSENTED BY ITS SECRETARY,
              REGIONAL TRANSPORT OFFICE ATTINGAL, PIN - 695101
     3        THE STATE TRANSPORT APPELLATE TRIBUNAL
              DISTRICT COURT COMPLEX, ERNAKULAM, PIN - 682011
     4        THE KERALA STATE ROAD TRANSPORT CORPORATION
              REPRESENTED BY ITS CHAIRMAN & MANAGING DIRECTOR,
              TRANSPORT BHAVAN, FORT, THIRUVANANTHAPURAM, PIN - 695001
     5        SUDHEER S
              SHINA MANZIL, KUNNAMANGALAM, VAKKOM P.O,
              THIRUVANANTHAPURAM, PIN - 695308
 WP(C) NO. 25221 OF 2023

                                   2

            BY ADVS.
            P.C.Chacko
            O.D.SIVADAS
            SMT. PARVATHY K. - GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   23.08.2023,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 25221 OF 2023

                                  3

                            JUDGMENT

The petitioner is aggrieved by issuance of

successive interim orders in MVAA No. 143 of 2023 by

the State Transport Appellate Tribunal and has

approached this Court for interdicting the State

Transport Appellate Tribunal from passing anymore

interim orders in MVAA No. 143 of 2023 for issuance

of temporary permits to the 5th respondent to operate

his stage carriage. This Court by order dated

02.08.2023 directed the Registry to call for a report

from the 3rd respondent with regard minimum time

required for final disposal of MVAA No. 143 of 2023.

The Appellate Tribunal has informed the Registry of

this Court that the appeal can be disposed of within a

period of one month.

In the light of the report filed by the State WP(C) NO. 25221 OF 2023

Transport Appellate Tribunal, this writ petition is

disposed of with the observation that the Appellate

Tribunal will endeavour to dispose of MVAA No. 143 of

2023 within a period of one month from the date of

receipt of a copy of this judgment. Till the final

disposal of the appeal, interim order granted by this

Court will continue.

Sd/-

MURALI PURUSHOTHAMAN JUDGE bnu WP(C) NO. 25221 OF 2023

APPENDIX

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE MEMORANDUM OF WRIT PETITION IN WPC NO: 15623 OF 2023 (WITHOUT AFFIDAVITS IT & EXHIBITS) Exhibit P2 A TRUE COPY OF THE CASE DETAILS UPLOADED IN RELATION TO WPC. NO: 15623 OF 2023 Exhibit P3 A TRUE COPY OF THE JUDGMENT DATED 26.06.2023 IN WPC. NO: 15623 OF 2023 Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 29.05.2023 IN MVAA NO.128 OF 2022 Exhibit P5 A TRUE COPY OF THE DECISION REPORTED IN 1988(2) KLT 1020 IN MANIYATH VARKEY V. MANAGING DIRECTOR ,KSRTC Exhibit P6 A TRUE COPY OF THE PROCEEDINGS OF THE 2ND RESPONDENT DATED 24.05.2023 Exhibit P7 A TRUE COPY OF THE MEMORANDUM OF APPEAL IN MVAA NO: 143 OF 2023 Exhibit P8 A TRUE COPY OF THE DAILY CASE STATUS DATED 29.05.2023 IN MVAA NO: 143 OF 2023 Exhibit P9 A TRUE COPY OF THE DAILY CASE STATUS DATED 19.06.2023 IN MVAA NO: 143 OF 2023 Exhibit P10 A TRUE COPY OF THE DAILY CASE STATUS DATED 03.07.2023 IN MVAA NO: 143 OF 2023