E.M. Nazeer vs Iqbal College Trust
2023 Latest Caselaw 9069 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                  THE HONOURABLE MR.JUSTICE C.S.DIAS
        WEDNESDAY, THE 23RD DAY OF AUGUST 2023 / 1ST BHADRA, 1945
                       OP(C) NO. 1652 OF 2023
  AGAINST THE ORDER/JUDGMENT IN OS 9/1990 OF I ADDITIONAL DISTRICT
                   COURT, THIRUVANANTHAPURAM
PETITIONERS/PETITIONERS IN I.A.139/2023:

   1     E.M. NAZEER, AGED 60 YEARS, S/O EBRAHIM KUNJU, RESIDING AT
         N.N. VILLA, MARUTHIMOODU, CHETTACHAL P.O, NEDUMANGAD,
         THIRUVANANTHAPURAM,, PIN - 695551
   2     MOOSA KUNJU, S/O ABDUL RAZAK, RESIDING AT VARUVILAVEEDU,
         KATTAKKALIL, PERINGAMALA P.O, THIRUVANANTHAPURAM,, PIN -
         695563
   3     RIJAD, S/O ABDUL RASHEED, RIJU MANZIL, CHITTOOR, DAIVAPURA P.O,
         THIRUVANANTHAPURAM,, PIN - 695563
   4     NOUSHAD.M, S/O MOHAMMED.RASHEED, PARUTHIVILA VEEDU,
         PAPPANAMCODE,PANGODE P.O, PERINGAMALA,
         THIRUVANANTHAPURAM,, PIN - 695563
   5     NIZARUDEEN. R.S., S/O SALIHAN, HANNA COTTAGE,PUTHUCODE,
         PULUPANA P.O, KUMMIL, KOLLAM,, PIN - 691536
   6     SHAMNA RASHEED, W/O SULFIKAR, SHAMNA COTTAGE,
         CHIRAKKONAM, MURUKUMPUZHA P.O, THIRUVANANTHAPURAM,, PIN
         - 695302
   7     AAMINA. E.J., D/O JAMEELA BEEVI, THANAL, PERINGAMALA P.O,
         THIRUVANANTHAPURAM,, PIN - 695563
   8     FAZEELA A.S, D/O ABDUL VAHAB, A.S.F MANZIL, THAZHAVILA,
         PANGODE P.O, PERINGAMALA, THIRUVANANTHAPURAM,, PIN - 695563
   9     MUHAMMAD FAVAS.S, S/O SALAHUDEEN, FAISAL MANZIL,
         DARPPAKUZHI, PERINGAMALA P.O, THIRUVANANTHAPURAM,, PIN -
         695563
   10    RAZEENA BEEVI.S, W/O SALAHUDEEN, FAISAL MANZIL, DARPPAKUZHI,
         PERINGAMALA P.O, THIRUVANANTHAPURAM,, PIN - 695563
   11    SHAMLA SALEEM, D/O MUHAMMAD JALAL, SALIM MANZIL,
         KOLLARUKONAM, PERINGAMALA P.O, THIRUVANANTHAPURAM,, PIN -
         695563
   12    AJNA E.J, D/O JAMEELA BEEVI, THANAL, PERINGAMALA P.O,
         THIRUVANANTHAPURAM,, PIN - 695563
   13    SIMI ANSHAD, D/O SHARAFUDEEN, NOORBINA MANZIL, KOCHUVILA
         P.O, PERINGAMALA, THIRUVANANTHAPURAM,, PIN - 695563
   14    HAMSA, S/O ABOOBEKKAR KUNJU, NEW MANZIL, PALLIKUNNU,
         DEIVAPURA P.O, THIRUVANANTHAPURAM,, PIN - 695563
   15    SHIJU.A, S/O ABDUL RASHEED, RIJU MNZIL, CHITTOOR, DAIVAPURA
         P.O, THIRUVANANTHAPURAM, PIN - 695563
   16    FATHIMA N.S, D/O NOUSHAD, AJITH BHAVAN, KOCHUKARIKKAKAM,
         DAIVAPURA P.O, THIRUVANANTHAPURAM,, PIN - 695563
 OP(C) NO. 1652 OF 2023
                              :: 2 ::




   17   MUHAMMAD RAFI, S/O ABDUL RAHMAN, LAILA MANDIRAM,
        NJARANEELI, ELANCHIYAM P.O, THIRUVANANTHAPURAM,, PIN -
        695563
   18   ALBASITH, S/O ABDUL RASHEED, VALAVIL, VEEDU,
        PERINGAMALA P.O, THIRUVANTHAPURAM,, PIN - 695563
   19   NASEERA NASEER, W/O N.N. VILLA, MARUTHIMOODU,
        CHETTACHAL. P.O, THIRUVANANTHAPURAM,, PIN - 695551
   20   N.N. NAHAS, S/O E.M. NASEER, N.N. VILLA, MARUTHMMOODU,
        CHETTACHAL P.O, THIRUVANANTHAPURAM,, PIN - 695551
   21   N.N. NAZEEB, S/O E.M. NAZEER, N.N. VILLA, MARUTHUMMOODU,
        CHETTACHAL P.O, THIRUVANANTHAPURAM,, PIN - 695551

            BY ADV K.RAJESH KANNAN


RESPONDENT:

        IQBAL COLLEGE TRUST, PERINGAMMALA, DAIVAPPURA.P.O.,
        NEDUMANGAD, THIRUVANANTHAPURAM, REPRESENTED BY ITS
        ADMINISTRATOR, DR. M. ABDUL SAMAD, PIN - 695563

        BY ADVS.P.SHANES METHAR
        N.KRISHNA PRASAD(K/885/2004)


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 23.08.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 1652 OF 2023
                                   :: 3 ::




                            JUDGMENT

Dated this the 23rd day of August 2023

The original petition is filed to direct the court of the

First Additional District Judge, Thiruvananthapuram to

consider and dispose of I.A.139/2023 (Ext.P5) along with

I.A.3/20 in O.S.5/1990, expeditiously.

2. Pursuant to the order dated 10.8.2023 passed by

this Court, the learned Additional District Judge-I,

Thiruvananthapuram, by communication dated 21.8.2023

has informed this Court that I.A.139/2023 and I.A.3/20

can be disposed of within three months.

3. Heard; Sri.K.Rajesh Kannan, the learned counsel

for the petitioner and Sri.Shanes Methar, the learned

counsel appearing for the respondent.

4. Having considered the pleadings and materials on

record and after perusing the communication of the the

learned Additional District Judge-I, Thiruvananthapuram, OP(C) NO. 1652 OF 2023 :: 4 ::

in exercise of the supervisory powers of this Court under

Article 227 of the Constitution of India, I am inclined to

allow the original petition.

Resultantly, I order the original petition as follows:

The court of the Additional District Judge-I,

Thiruvananthapuram, is directed to consider and dispose

of I.A.139/2023 and I.A.3/20 in O.S.5/90, in accordance

with law and as expeditiously as possible, at any rate,

within a period of three months from the date of receipt

of a certified copy of this judgment.

SD/-

C.S.DIAS JUDGE jes OP(C) NO. 1652 OF 2023 :: 5 ::

APPENDIX OF OP(C) 1652/2023

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE I.A. NO.3/2020 IN O.S. NO.5/1990 ON THE FILE OF THE 1ST ADDITIONAL DISTRICT COURT, THIRUVANANTHAPURAM

EXHIBIT P2 TRUE COPY OF THE ORDER DATED 31.3.2021 IN I.A. NO.3/2020 IN O.S. NO.5/1990 ON THE FILE OF THE 1ST ADDITIONAL DISTRICT COURT, THIRUVANANTHAPURAM

EXHIBIT P3 TRUE COPY OF THE JUDGMENT DATED 13.9.2021 IN F.A.O.

NO.43/2021 ON THE FILE OF THIS HON'BLE COURT

EXHIBIT P4 TRUE COPY OF THE ORDER DATED 16.11.2021, IN SLP NO.15842/2021 OF THE SUPREME COURT OF INDIA

EXHIBIT P5 TRUE COPY OF THE I.A. NO.139/2023 IN O.S. NO.5/1990 ON THE FILE OF 1ST ADDITIONAL DISTRICT COURT, THIRUVANANTHAPURAM

EXHIBIT P6 TRUE COPY OF THE I.A. NO.140/2023 IN O.S. NO.5/1990 ON THE FILE OF THE 1ST ADDITIONAL DISTRICT COURT, THIRUVANANTHAPURAM

EXHIBIT P7 TRUE COPY OF THE SCHEME JUDGMENT DATED 13.4.2007 IN O.S. NO.5/1990 ON THE FILE OF THE 1ST ADDITIONAL DISTRICT COURT, THIRUVANANTHAPURAM

RESPONDENT EXHIBITS

EXHIBIT-R1(A) TRUE COPY OF THE ORDER DATED 13.6.2022 IN I.A. NO.87 / 2022 IN O.S. NO.5/1990 OF THE 1ST ADDITIONAL DISTRICT COURT, THIRUVANANTHAPURAM

EXHIBIT-R1(B) TRUE COPY OF THE ORDER DATED 20/6/2022 IN I.A.

NO.108/2022 IN 0.S. NO.5/1990 OF THE 1ST ADDITIONAL DISTRICT COURT, THIRUVANANTHAPURAM