Kerala High Court
Mother Land Constructions vs The State Of Kerala on 21 August, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 21ST DAY OF AUGUST 2023 / 30TH SRAVANA, 1945
WP(C) NO. 21251 OF 2021
PETITIONER:
SAJU P. MAKKAR, AGED 47 YEARSNADANGATTU HOUSE,
ERAMALLOOR P.O., CHERTHALA, ALAPPUZHA-688537.
BY ADVS.K.P.SATHEESAN
(SR.)K.SUDHINKUMARS.K.ADHITHYANSABU PULLANGOKUL D.
SUDHAKARANP.MOHANDAS (ERNAKULAM)
RESPONDENTS:
1 STATE OF KERALAREPRESENTED BY THE SECRETARY, WATER
RESOURCES DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE CHIEF ENGINEER, IRRIGATION AND ADMINISTRATION,
PUBLIC OFFICE, THIRUVANANTHAPURAM-695033.
3 THE EXECUTIVE ENGINEER, MAJOR IRRIGATION DIVISION, 2ND
FLOOR, MINI CIVIL STATION, ALAPPUZHA-688001.
4 THE ASSISTANT EXECUTIVE ENGINEER, OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER, IRRIGATION SUB DIVISION,
2ND FLOOR, MINI CIVIL STATION, ALAPPUZHA-688001.
OTHER PRESENT:
SRI. SUJITH MATHEW JOSE, SPL. GP (IRRIGATION)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.08.2023, ALONG WITH WP(C).21540/2021, 21697/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P (C) Nos.21251 of 2021 and connected cases
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 21ST DAY OF AUGUST 2023 / 30TH SRAVANA, 1945
WP(C) NO. 21540 OF 2021
PETITIONER:
K. VIJAYAKUMARAGED 72 YEARSS/O KUMARAN, CONTRACTOR,
MAYOORAM, KAVANAD P.O, KOLLAM DISTRICT, PIN-691003.
BY ADVS.BABU JOSEPH
KURUVATHAZHAM.G.SREEJITHK.S.ARCHANA
RESPONDENTS:
1 STATE OF KERALAREPRESENTED BY ITS SECRETARY TO
GOVERNMENT, DEPARTMENT OF WATER RESOURCES,
GOVERNMENT SECRETARIAT, THIRVANANTHAPURAM-695001.
2 CHIEF TECHNICAL EXAMINERGOVERNMENT OF KERALA,
DEPARTMENT OF FINANCE (INSPO-TECHNICAL) BANK
EMPLOYEES BUILDING, PULIMOODU, THIRUVANANTHAPURAM-
695001.
3 CHIEF ENGINEERIRRIGATION DEPARTMENT, PUBLIC OFFICE
BUILDING, OPPOSITE TO MUSEUM, THIRUVANANTHAPURAM-
695033.
4 EXECUTIVE ENGINEERIRRIGATION DIVISION, KOLLAM-
691002.
5 ASSISTANT EXECUTIVE ENGINEERIRRIGATION SUB
DIVISION, CHAVARA, CHAVARA P.O, KOLLAM DISTRICT,
PIN-691583.
6 ASSISTANT ENGINEERIRRIGATION SECTION,
KARUNAGAPPALLY, KOLLAM DISTRICT, PIN-690518.
SRI. SUJITH MATHEW JOSE, SPL. GP (IRRIGATION)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 21.08.2023, ALONG WITH WP(C).21251/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P (C) Nos.21251 of 2021 and connected cases
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 21ST DAY OF AUGUST 2023 / 30TH SRAVANA, 1945
WP(C) NO. 21697 OF 2021
PETITIONERS:
K.VIJAYAKUMAR,AGED 72 YEARSS/O.KUMARAN, CONTRACTOR,
MAYOORAM, KAVANAD P.O., KOLLAM DISTRICT, PIN-691
003.
BY ADVS.BABU JOSEPH
KURUVATHAZHAM.G.SREEJITHK.S.ARCHANA
RESPONDENTS:
1 STATE OF KERALA,REPRESENTED BY ITS SECRETARY TO
GOVERNMENT, DEPARTMENT OF WATER RESOURCES,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 CHIEF TECHNICAL EXAMINER, GOVERNMENT OF KERALA,
DEPARTMENT OF FINANCE (INSP- TECHNICAL), BANK
EMPLOYEES BUILDING, PULIMOODU, THIRUVANANTHAPURAM-
695 001.
3 CHIEF ENGINEER, IRRIGATION DEPARTMENT, PUBLIC
OFFICE BUILDING, PULIMOODU, THIRUVANANTHAPURAM-695
001.
4 EXECUTIVE ENGINEER,IRRIGATION DIVISION, KOLLAM-691
001.
5 ASSISTANT EXECUTIVE ENGINEER,IRRIGATION SUB
DIVISION, CHAVARA, CHAVARA P.O., KOLLAM DISTRICT,
PIN-691 583.
6 ASSISTANT ENGINEER, IRRIGATION
SECTION,KARUNAGAPPALLY, KOLLAM DISTRICT, PIN-690
518.
SRI. SUJITH MATHEW JOSE, SPL. GP (IRRIGATION)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 21.08.2023, ALONG WITH WP(C).21251/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P (C) Nos.21251 of 2021 and connected cases
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 21ST DAY OF AUGUST 2023 / 30TH SRAVANA, 1945
WP(C) NO. 23391 OF 2021
PETITIONER:
M/S.MOTHER LAND CONSTRUCTIONSWARD NO.6,
PUTHENCURIZU PANCHAYATH, VADAVUKODE, BRAHMAPURAM
P.O., ERNAKULAM-682 303, REPRESENTED BY ITS
MANAGING PARTNER, MR. ELDHO ABRAHAM, AGED 39 YEARS,
S/O. PILLE M.C., RESIDING AT WARD NO.6,
PUTHENCURIZU PANCHAYATH, VADAVUKODE, BRAHMAPURAM
P.O., ERNAKULAM-682 303
BY ADVS.S.SREEKUMAR (KOLLAM)PRIYA SHANAVAS
RESPONDENTS:
1 THE STATE OF KERALAREPRESENTED BY THE DEPUTY
SECRETARY WATER RESOURCES, DEPARTMENT SECRETARIAT,
THIRUVANANTHAPURAM,PIN-695 001
2 THE ADDITIONAL CHIEF SECRETARY,WATER RESOURCES
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM,PIN-695 001
3 THE CHIEF ENGINEER,IRRIGATION AND ADMINISTRATION
PUBLIC OFFICE, THIRUVANANTHAPURAM-695 033
4 THE CHIEF TECHNICAL EXAMINER,FINANCE INSPECTOR
WINGS-IRRIGATION, S.B.T.E.U BUILDING, PULIMOODU
JUNCTION, THIRUVANANANTHAPURAM-691 001
5 THE EXECUTIVE ENGINEER,OFFICE OF THE EXECUTIVE
ENGINEER, IRRIGATION DIVISION, ALAPUZHA-688 001
6 THE ASSISTANT EXECUTIVE ENGINEER,IRRIGATION SUB
DIVISION, ALAPUZHA-688 001
SRI. SUJITH MATHEW JOSE, SPL. GP (IRRIGATION)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 21.08.2023, ALONG WITH WP(C).21251/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P (C) Nos.21251 of 2021 and connected cases
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 21ST DAY OF AUGUST 2023 / 30TH SRAVANA, 1945
WP(C) NO. 23398 OF 2021
PETITIONER:
MR. CHERIAN C GEORGE,AGED 39 YEARSCHELLIYAMPURATH
HOUSE, KIZHUMURI P.O., RAMAMANGALAM, MUVATTUPUZHA,
ERNAKULAM DISTRICT 686 663.
BY ADV S.SREEKUMAR (KOLLAM)
RESPONDENTS:
1 THE STATE OF KERALA,REPRESENTED BY THE SECRETARY
WATER RESOURCES DEPARTMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
2 THE ADDITIONAL CHIEF SECRETARY,WATER RESOURCES
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
3 THE CHIEF ENGINEER,IRRIGATION AND ADMINISTRATION
PUBLIC OFFICE, THIRUVANANTHAPURAM 695 033.
4 THE CHIEF TECHNICAL EXAMINER, FINANCE INSPECTION
WINGS- IRRIGATION S.B.T.E.U. BUILDING PULIMOODU
JUNCTION, THIRUVANANTHAPURAM 691 001.
5 THE EXECUTIVE ENGINEER,OFFICE OF THE EXECUTIVE
ENGINEER, IRRIGATION DIVISION, ALLAPUZHA 688 001.
6 THE ASSISTATN EXECUTIVE ENGINEER,IRRIGATION SUB
DIVISION, ALAPPUZHA 688 001.
SRI. SUJITH MATHEW JOSE, SPL. GP (IRRIGATION)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 21.08.2023, ALONG WITH WP(C).21251/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P (C) Nos.21251 of 2021 and connected cases
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 21ST DAY OF AUGUST 2023 / 30TH SRAVANA, 1945
WP(C) NO. 23416 OF 2021
PETITIONER:
MR. TOMMY MATHEW,AGED 56 YEARSMADATHIL PARAMBIL,
KOOLIYATTU, ERNAKULAM 682 303.
BY ADV S.SREEKUMAR (KOLLAM)
RESPONDENTS:
1 THE STATE OF KERALA,REPRESENTED BY THE SECRETARY
WATER RESOURCES DEPARTMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
2 THE ADDITIONAL CHIEF SECRETARY,WATER RESOURCES
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
3 THE CHIEF ENGINEER,IRRIGATION AND ADMINISTRATION
PUBLIC OFFICE, THIRUVANANTHAPURAM 695 033.
4 THE CHIEF TECHNICAL EXAMINER.FINANCE INSPECTION
WINGS- IRRIGATION, S.B.T.E.U. BUILDING, PULIMOODU
JUNCTION, THIRUVANANTHAPURAM 691 001.
5 THE EXECUTIVE ENGINEER,OFFICE OF THE EXECUTIVE
ENGINEER, IRRIGATION DIVISION, ALAPPUZHA 688 001.
6 THE ASSISTANT EXECUTIVE ENGINEER,IRRIGATION SUB
DIVISION, ALLAPPUZHA 688 001.
SRI. SUJITH MATHEW JOSE, SPL. GP (IRRIGATION)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 21.08.2023, ALONG WITH WP(C).21251/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P (C) Nos.21251 of 2021 and connected cases
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 21ST DAY OF AUGUST 2023 / 30TH SRAVANA, 1945
WP(C) NO. 23617 OF 2021
PETITIONER:
MR. ELDHOSE ABRAHAMAGED 39 YEARSS/O. ABRAHAM,
RESIDING AT MARY VILLA HOUSE, KIZHUMURI P.O,
ERNAKULAM - 686663.
BY ADV S.SREEKUMAR (KOLLAM)
RESPONDENTS:
1 THE STATE OF KERALAREPRESENTED BY THE SECRETARY
WATER RESOURCES DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - PIN - 695001.
2 THE ADDITIONAL CHIEF SECRETARYWATER RESOURCES
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695001.
3 THE CHIEF ENGINEER,IRRIGATION AND ADMINISTRATION
PUBLIC OFFICE, THIRUVANANTHAPURAM - 695033.
4 THE CHIEF TECHNICAL EXAMINER,FINANCE INSPECTION
WINGS-IRRIGATION, S.B.T.E.U BUILDING, PULIMOODU
JUNCTION, THIRUVANANTHAPURAM - 695001.
5 THE EXECUTIVE ENGINEER. OFFICE OF THE EXECUTIVE
ENGINEER, IRRIGATION DIVISION, ALAPPUZHA - 688001.
6 THE ASSISTANT EXECUTIVE ENGINEER, IRRIGATION SUB
DIVISION, ALAPPUZHA - 688001.
SRI. SUJITH MATHEW JOSE, SPL. GP (IRRIGATION)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 21.08.2023, ALONG WITH WP(C).21251/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P (C) Nos.21251 of 2021 and connected cases
8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 21ST DAY OF AUGUST 2023 / 30TH SRAVANA, 1945
WP(C) NO. 23625 OF 2021
PETITIONER:
MR.S.CHANDRAMANY, AGED 56 YEARS, S/O. SREEDHARAN,
RESIDING AT THAVOOTTU VEEDU, THRIKKARUVA PANCHAYAT,
THRIKKARUVA VILLAGE, PRAKKULAM P. O., KOLLAM -
691602.
BY ADVS.S.SREEKUMAR (KOLLAM)K.VIJAYANPRIYA SHANAVAS
RESPONDENTS:
1 THE STATE OF KERALAREPRESENTED BY THE SECRETARY
WATER RESOURCES DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001.
2 ADDITIONAL CHIEF SECRETARYWATER RESOURCES
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
3 THE CHIEF ENGINEER IRRIGATION AND ADMINISTRATION
PUBLIC OFFICE, THIRUVANANTHAPURAM - 695 033.
4 THE CHIEF TECHNICAL EXAMINER FINANCE INSPECTION
WINGS - IRRIGATION, S.B.T.E.U. BUILDING, PULIMOODU
JUNCTION, THIRUVANANTHAPURAM - 695 001.
5 THE EXECUTIVE ENGINEER OFFICE OF THE EXECUTIVE
ENGINEER, IRRIGATION DIVISION, ALAPPUZHA - 688001.
6 THE ASSISTANT EXECUTIVE ENGINEER IRRIGATION SUB
DIVISION, ALAPPUZHA - 688001.
SRI. SUJITH MATHEW JOSE, SPL. GP (IRRIGATION)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 21.08.2023, ALONG WITH WP(C).21251/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P (C) Nos.21251 of 2021 and connected cases
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 21ST DAY OF AUGUST 2023 / 30TH SRAVANA, 1945
WP(C) NO. 23646 OF 2021
PETITIONER:
MR.AKHIL VINAYAKAGED 45 YEARSS/O. SUNDARESAN
RESIDING AT KAILAS-1474, OORAMPALLIL, KESAVAN
NAGAR-H22, MUNDAKKAL WEST, KOLLAM-691 001.
BY ADVS.S.SREEKUMAR (KOLLAM)PRIYA SHANAVAS
RESPONDENTS:
1 THE STATE OF KERALAREPRESENTED BY THE SECRETARY,
WATER RESOURCES DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695 001.
2 THE ADDITIONAL CHIEF SECRETARYWATER RESOURCES
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
3 THE CHIEF ENGINEERIRRIGATION AND ADMINISTRATION
PUBLIC OFFICE, THIRUVANANTHAPURAM-695 033.
4 THE CHIEF TECHNICAL EXAMINERFINANCE INSPECTION
WINGS-IRRIGATION, S.B.T.E.U BUILDING, PULIMOODU
JUNCTION, THIRUVANANTHAPURAM-691 001.
5 THE EXECUTIVE ENGINEEROFFICE OF THE EXECUTIVE
ENGINEER, IRRIGATION DIVISION, ALAPPUZHA-688 001.
6 THE ASSISTANT EXECUTIVE ENGINEERIRRIGATION SUB
DIVISION, ALAPPUZHA-688 001.
SRI. SUJITH MATHEW JOSE, SPL. GP (IRRIGATION)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 21.08.2023, ALONG WITH WP(C).21251/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P (C) Nos.21251 of 2021 and connected cases
10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 21ST DAY OF AUGUST 2023 / 30TH SRAVANA, 1945
WP(C) NO. 23650 OF 2021
PETITIONER:
MR.MAMMEN PAUL,AGED 41 YEARSS/O. PAULOSE, RESIDING
AT KOOLIYATTU VEEDU, PINNARUBRA, PERINGALA P.O.,
ERNAKULAM-683565.
BY ADVS.S.SREEKUMAR (KOLLAM)PRIYA SHANAVAS
RESPONDENTS:
1 STATE OF KERALA,REPRESENTED BY THE SECRETARY, WATER
RESOURCES DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE ADDITIONAL CHIEF SECRETARY,WATER RESOURCES
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
3 THE CHIEF ENGINEER,IRRIGATION AND ADMINISTRATION
PUBLIC OFFICE, P.M.G. JUNCTION, THIRUVANANTHAPURAM-
695033.
4 THE CHIEF TECHNICAL EXAMINER,FINANCE INSPECTION
WINGS-IRRIGATION, SBTEU BUILDING, PULIMOODU
JUNCTION, THIRUVANANTHAPURAM-695001.
5 THE EXECUTIVE ENGINEER,OFFICE OF THE EXECUTIVE
ENGINEER, IRRIGATION DIVISION, ALAPPUZHA-688001.
6 THE ASSISTANT EXECUTIVE ENGINEER,IRRIGATION SUB
DIVISION, ALAPPUZHA-688001.
SRI. SUJITH MATHEW JOSE, SPL. GP (IRRIGATION)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 21.08.2023, ALONG WITH WP(C).21251/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P (C) Nos.21251 of 2021 and connected cases
11
P.V.KUNHIKRISHNAN
---------------------
W.P.(C) Nos.21251/2021, 21540/2021, 21697/2021,
23391/2021, 23398/2021, 23416/2021, 23617/2021,
23625/2021, 23646/2021 & 23650/2021
---------------------------
Dated this the 21st day of August, 2023
JUDGMENT
These writ petitions are connected and therefore, I am
disposing of these writ petitions by a common judgment.
2. The common point raised in these writ petition is
that the respondents in these writ petitions unilaterally fixed a
liability and withheld the payment due to the petitioners. In
some of the cases, the payment is effected and there is
recovery steps based on the unilateral fixation of liability.
3. Heard the learned counsel for the petitioners in
these writ petitions and the learned Special Government
Irrigation.
4. After hearing both sides, I am of the considered
opinion that the unilaterally fixation of liability, without giving
an opportunity of hearing to the petitioner, can not be
accepted at all. If there is any liability, the respondents should
issue notice to the petitioners and give an opportunity of
W.P (C) Nos.21251 of 2021 and connected cases
hearing to the petitioners and thereafter, decide the matter in
accordance with law. It is submitted that in some of the cases,
the work has completed in 2014 and an order is issued in
2020. These are matters to be decided by the respondents at
the appropriate stage. But, I am of the considered opinion
that, the impugned orders in these cases are to be set aside
and the mater is to be remitted back to the authority
concerned. If they intended to proceed further, they should
issue notice to the petitioners and after giving an opportunity
of hearing to the petitioner, liability, if any, can be fixed, if at
all there is any liability. The competent among the
respondents can be given four months time to initiate
appropriate steps, if any. If no steps are taken and no final
decision is taken within four months, the amount withheld
from the petitioners should be disbursed.
Therefore, these writ petitions are disposed of with the
following directions.
1) The impugned orders in these cases are set
aside.
2) The respondents are free to take appropriate
steps, if there is any liability on the part of the
petitioners, within four months from the date of
W.P (C) Nos.21251 of 2021 and connected cases
receipt of a certified copy of this judgment, with
notice to the petitioners and after giving sufficient
opportunity of hearing to the petitioners.
3) If no steps are taken or no final orders are
passed regarding the liability within four months,
the amount withheld from the petitioners by the
respondents shall be disbursed to the petitioners
forthwith.
4) The petitioners will produce a certified copy
of this judgment along with a copy of the writ
petition before the competent authority among
respondents for compliance.
Sd/-
P.V.KUNHIKRISHNAN
JUDGE
bng
W.P (C) Nos.21251 of 2021 and connected cases
APPENDIX OF WP(C) 21540/2021
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE PROCEEDINGS DATED
25.10.2019 OF THE CHIEF EXECUTIVE
OFFICER, DISTRICT DISASTROUS MANAGEMENT
AUTHORITY, AND ADDITIONAL DISTRICT
MAGISTRATE, KOLLAM.
Exhibit P2 TRUE COPY OF THE SELECTION NOTICE DATED
12.11.2019 ISSUED BY THE 4TH RESPONDENT.
Exhibit P3 TRUE COPY OF THE AGREEMENT
NO.107/EEI.KLM.2019-10 DATED 28/11/2019
EXECUTED BETWEEN THE PETITIONER AND THE
4TH RESPONDENT.
Exhibit P4 TRUE COPY OF THE PROCEEDING DATED
28/118/2019 OF THE 4TH RESPONDENT.
Exhibit P5 TRUE COPY OF THE AGREED SCHEDULE OF WORK
ENCLOSED ALONG WITH EXT.P4.
Exhibit P6 TRUE COPY OF THE PROCEEDING DATED
25.11.2019 OF THE 4TH RESPONDENT
FORWARDED TO THE DISTRICT COLLECTOR,
KOLLAM.
Exhibit P7 TRUE COPY OF THE LETTER DATED 5.12.2019
OF THE 5TH RESPONDENT FORWARDED TO THE
4TH RESPONDENT.
Exhibit P8 TRUE COPY OF THE PROCEEDINGS OF THE 6TH
RESPONDENT, REGARDING THE SATISFACTORILY
COMPLETION OF THE WORK ON 5,1,2020.
Exhibit P9 TRUE COPY OF THE PROCEEDINGS OF THE 4TH
RESPONDENT DATED 7/12/2019.
Exhibit P10 TRUE COPY OF THE LETTER DATED 17.2.2020
OF THE 5TH RESPONDENT FORWARDED TO THE
4TH RESPONDENT.
Exhibit P11 TRUE COPY OF THE LETTER DATED 02.2.2021
OF THE 5TH RESPONDENT ADDRESSED TO THE
W.P (C) Nos.21251 of 2021 and connected cases
4TH RESPONDENT.
Exhibit P12 TRUE COPY OF THE LETTER DATED 17.2.2021
OF THE 6TH RESPONDENT FORWARDED TO THE
5TH RESPONDENT.
Exhibit P13 TRUE COPY OF THE APPLICATION DATED
6/7/2021 SUBMITTED BY THE PETITIONER
BEFORE THE PUBLIC INFORMATION OFFICER,
ATTACHED TO THE OFFICE OF THE 4TH
RESPONDENT.
Exhibit P14 TRUE COPY OF THE INFORMATION/REPLY DATED
30.07.2021 ISSUED BY THE PUBLIC
INFORMATION OFFICER ATTACHED TO THE
OFFICE OF THE 4TH RESPONDENT.
Exhibit P15 TRUE COPY OF THE OBSERVATION MEMO DATED
2.3.2020 ISSUED BY THE 2ND RESPONDENT.
Exhibit P16 TRUE COPY OF THE REPRESENTATION DATED
14.08.2021 SUBMITTED BY THE PETITIONER
BEFORE THE 1ST RESPONDENT.
W.P (C) Nos.21251 of 2021 and connected cases
APPENDIX OF WP(C) 21697/2021
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE PROCEEDINGS DATED
25.10.2019 OF THE CHIEF EXECUTIVE
OFFICER, DISTRICT DISASTROUS MANAGEMENT
AUTHORITY AND ADDITIONAL DISTRICT
MAGISTRATE, KOLLAM.
Exhibit P2 TRUE COPY OF THE SELECTION NOTICE DATED
12.11.2019 ISSUED BY THE 4TH RESPONDENT.
Exhibit P3 TRUE COPY OF THE PROCEEDING DATED
04.12.2019 OF THE 4TH RESPONDENT.
Exhibit P4 TRUE COPY OF THE AGREED SCHEDULE OF WORK
ENCLOSED ALONG WITH EXT.P3.
Exhibit P5 TRUE COPY OF THE LETTER DATED 05.12.2019
ISSUED BY THE 5TH RESPONDENT.
Exhibit P6 TRUE COPY OF THE PROCEEDING OF THE 6TH
RESPONDENT, REGARDING THE SATISFACTORY
COMPLETION OF THE WORK ON 11.01.2020.
Exhibit P7 TRUE COPY OF THE LETTER DATED 20.12.2019
OF THE MUNDAKKAL BRANCH OF SOUTH INDIAN
BANK LTD., ADDRESSED TO THE 4TH
RESPONDENT.
Exhibit P8 TRUE COPY OF THE LETTER DATED 17.02.2020
OF THE 5TH RESPONDENT FORWARDED TO THE
4TH RESPONDENT.
Exhibit P8 A TRUE COPY OF THE OBSERVATION MEMO DATED
02.03.2020 ISSUED BY THE 2ND RESPONDENT.
Exhibit P9 TRUE COPY OF THE REPRESENTATION DATED
09.07.2021 SUBMITTED BY THE PETITIONER
BEFORE THE 1ST RESPONDENT.
W.P (C) Nos.21251 of 2021 and connected cases
APPENDIX OF WP(C) 23391/2021
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE ORDER NO.G.O(RT)
NO.783/2020/WRD DATED 30.12.2020 ISSUED
BY THE FIRST RESPONDENT
Exhibit P2 TRUE TRUE COPY OF THE ORDER NO.HC GENERAL
DATED 22.09.2021 ISSUED BY THE 6TH
RESPONDENT
Exhibit P3 THE TRUE COPY OF THE NOTICE DATED
22.09.2021 ISSUED BY THE 6TH RESPONDENT
Exhibit P4 THE TRUE COPY OF THE LEGAL NOTICE DATED
30.06.2021 ISSUED TO THE RESPONDENTS
W.P (C) Nos.21251 of 2021 and connected cases
APPENDIX OF WP(C) 23398/2021
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE ORDER NO. G.O.(RT)
NO. 783/2020/WRD DATED 20.12.2020 ISSUED
BY THE FIRST RESPONDENT.
Exhibit P2 THE TRUE COPY OF THE ORDER NO. H.C.
GENERAL DATED 22.09.2021 ISSUED BY THE
6TH RESPONDENT.
Exhibit P3 THE TRUE COPY OF THE NOTICE DATED
22.09.2021 ISSUED BY THE 6TH RESPONDENT.
Exhibit P4 THE TRUE COPY OF THE LEGAL NOTICE DATED
30.06.2021 ISSUED TO THE RESPONDENTS.
W.P (C) Nos.21251 of 2021 and connected cases
APPENDIX OF WP(C) 23416/2021
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE ORDER NO. G.O.
(RT)NO. 783/2020/WRD DATED 30.12.2020
ISSUED BY THE FIRST RESPONDENT.
Exhibit P2 THE TRUE COPY OF THE ORDER NO. H.C.
GENERAL DATED 22.09.2021 ISSUED BY THE
6TH RESPONDENT.
Exhibit P3 THE TRUE COPY OF THE LETTER DATED
22.09.202 ISSUED BY THE 6TH RESPONDENT.
Exhibit P4 THE TRUE COPY OF THE LEGAL NOTICE DATED
30.06.2021 ISSUED TO THE RESPONDENTS.
W.P (C) Nos.21251 of 2021 and connected cases
APPENDIX OF WP(C) 23617/2021
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE ORDER NO. G.O(RT)
NO. 783/2020/WRD DATED 30.12.2020 ISSUED
BY THE FIRST RESPONDENT.
Exhibit P2 THE TRUE COPY OF THE ORDER NO. H.C.
GENERAL DATED 22.09.2021 ISSUED BY THE
6TH RESPONDENT.
Exhibit P3 THE TRUE COPY OF THE LETTER DATED
22.09.2021 ISSUED BY THE 6TH RESPONDENT
TO THE PETITIONER.
W.P (C) Nos.21251 of 2021 and connected cases
APPENDIX OF WP(C) 23625/2021
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE ORDER NO.G.O.(RT)
NO.783/2020/WRD DATED 30.12.2020 ISSUED
BY THE FIRST RESPONDENT.
Exhibit P2 THE TRUE COPY OF THE ORDER NO.H.C.GENERAL
DATED 22.09.2021 ISSUED BY THE 6TH
RESPONDENT.
Exhibit P3 THE TRUE COPY OF THE LETTER DATED
22.09.2021 ISSUED BY THE 6TH RESPONDENT.
W.P (C) Nos.21251 of 2021 and connected cases
APPENDIX OF WP(C) 23646/2021
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE ORDER NO.G.O(RT)
NO.783/2020/WRD DATED 30.12.2020 ISSUED
BY THE FIRST RESPONDENT.
Exhibit P2 THE TRUE COPY OF THE ORDER NO.H.C.GENERAL
DATED 22.9.2021 ISSUED BY THE 6TH
RESPONDENT.
Exhibit P3 THE TRUE COPY OF THE LETTER DATED
22.9.2021 ISSUED BY THE 6TH RESPONDENT TO
THE PETITIONER.
W.P (C) Nos.21251 of 2021 and connected cases
APPENDIX OF WP(C) 23650/2021
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE ORDER NO. GO(RT)
NO.783/2020/WRD DATED 30/12/2020 ISSUED
BY THE FIRST RESPONDENT.
Exhibit P2 THE TRUE COPY OF THE ORDER NO. HC GENERAL
DATED 22/09/2021 ISSUED BY THE 6TH
RESPONDENT.
Exhibit P3 THE TRUE COPY OF THE LETTER DATED
22/09/2021 ISSUED BY THE 6TH RESPONDENT
TO THE PETITIONER.
W.P (C) Nos.21251 of 2021 and connected cases
APPENDIX OF WP(C) 21251/2021
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE QUOTATION SUBMITTED BY
THE PETITIONER TO THE 4TH RESPONDENT
DATED 27.5.2014.
Exhibit P2 TRUE COPY OF THE AGREEMENT EXECUTED BY
THE PETITIONER WITH THE 4TH RESPONDENT
DATED 9.1.2015.
Exhibit P3 TRUE COPY OF THE ORDER
NO.W3/41439/2014/QTN. DATED 29.12.2014
ISSUED BY THE 2ND RESPONDENT.
Exhibit P4 TRUE COPY OF THE LETTER NO.CH UD-9/2014
DATED 14.1.2015 WRITTEN BY THE ASSISTANT
ENGINEER TO THE 4TH RESPONDENT.
Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE
DETAILS OF GENERAL BILLS FOR THE PERIOD
FROM 1.1.2015 TO 31.1.2015 PAID TO THE
PETITIONER IN RESPECT OF THE WORKS
EXECUTED BY HIM DATED 30.1.2015.
Exhibit P6 TRUE COPY OF THE GOVERNMENT ORDER G.O.
(RT) NO.783/2020/WRD DATED 31.12.2020.
Exhibit P7 TRUE COPY OF THE LETTER NO.H.C.GENERAL
DATED 20.9.2021 ISSUED BY THE 4TH
RESPONDENT.
