Rini Ramesan vs State Of Kerala
2023 Latest Caselaw 9008 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    WEDNESDAY, THE 16TH DAY OF AUGUST 2023 / 25TH SRAVANA, 1945
                       WP(C) NO. 25096 OF 2023
PETITIONERS:

    1     RINI RAMESAN, AGED 29 YEARS, D/O. RAMESAN,
          AMBACATTU CHIRAYIL, MANNAR, MELPADOM P.O, ALAPPUZHA,
          PIN - 689627
    2     RAMESAN, AGED 54 YEARS
          S/O KUTTY KUNJAN, AMBACATTU CHIRAYIL, MANNAR, MELPADOM
          P.O, ALAPPUZHA, PIN - 689627
          BY ADVS.
          MUHAMMED RIFA P.M.
          ASHIK K.MOHAMED ALI
          RAMSEENA N.

RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY THE DISTRICT COLLECTOR, COLLECTORATE,
          CIVIL STATION, ALAPPUZHA, PIN - 688001
    2     THE DEPUTY TAHASILDAR
          KARTHIKAPPALLY TALUK, HARIPAD, ALAPPUZHA, PIN - 690514
    3     THE VILLAGE OFFICER
          VEEYAPURAM VILLAGE OFFICE, VELIYAM JUNCTION, ALAPPUZHA,
          PIN - 690514
    4     STATE BANK OF INDIA - RETAIL ASSETS AND SMALL AND
          MEDIUM ENTERPRISES CITY CREDIT CENTRE,(RASMECCC), BM
          COMMERCIAL COMPLEX, MAVELIKKARA P.O, ALAPPUZHA,
          REPRESENTED BY ITS BRANCH MANAGER, PIN - 690101
          BY ADVS.
          SMT.DEEPA NARAYANAN
          SRI.T.SETHUMADHAVAN (SR.)(S-310)
          SRI.B.S. SYAMANTAK, GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.25096 OF 2023


                                2




              P.V.KUNHIKRISHNAN, J.
             ------------------------------
             W.P.(C) No.25096 of 2023
     ----------------------------------------------
     Dated this the 16th day of August, 2023


                      JUDGMENT

When this writ petition came up for

consideration, the learned counsel appearing for

the petitioners submitted that, he is not pressing

the writ petition.

Therefore, this writ petition is dismissed as

not pressed.

Sd/-

                                    P.V.KUNHIKRISHNAN
DM                                         JUDGE