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P.B.Dineshkumar vs The Assistant Executive Engineer
2023 Latest Caselaw 8990 Ker

Citation : 2023 Latest Caselaw 8990 Ker
Judgement Date : 14 August, 2023

Kerala High Court
P.B.Dineshkumar vs The Assistant Executive Engineer on 14 August, 2023
WP(C) NO.5154 OF 2013
                                    1

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
              THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
     MONDAY, THE 14TH DAY OF AUGUST 2023 / 23RD SRAVANA, 1945
                         WP(C) NO. 5154 OF 2013
PETITIONER:

          P.B.DINESHKUMAR, GOVERNMENT CONTRACTOR,
          PUTHENVEEDU,THENGODE P.O., KAKKANAD,
          ERNAKULAM DISTRICT-682 030.
          BY ADVS.
          SRI.G.G.MANOJ
          SRI.P.M.BENZIR
          SRI.JAICE JACOB

RESPONDENTS:

    1     THE ASSISTANT EXECUTIVE ENGINEER
          PUBLIC WORKS DEPARTMENT, (BUILDINGS) SUB DIVISION,
          ERNAKULAM-682 024.
    2     THE ASSISTNT ENGINEER
          PUBLIC WORKS DEPARTMENT SPECIAL BUILDINGS SECTION NO.1,
          ERNAKULAM-682 024.
    3     THE EXECUTIVE ENGINEER
          PUBLIC WORKS DEPARTMENT (BUILDINGS)DIVISION,
          ERNAKULAM, PIN-682 024.
    4     THE SUPERINTENDING ENGINEER
          OFFICE OF THE SUPERINTENDING ENGINEER,
          PUBLIC WORKS DEPARTMENT (BUILDING),
          CENTRAL CIRCLE, THRISSUR-680 001.
    5     STATE OF KERALA
          REPRESENTED BY THE SECRETARY TO GOVERNMENT,
          PUBLIC WORKS DEPARTMENT,
          GOVERNMENT OF KERALA,
          THIRUVANANTHAPURAM-695 001.
          BY SRI. T.JAYAN, GOVERNMENT PLEADER



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.5154 OF 2013
                                             2




                             MOHAMMED NIAS C.P.J
                     ......................................................
                            WP(C)No.5154 of 2013
                        ..............................................
                   Dated this the 14th day of August, 2023


                                     JUDGMENT

Learned counsel for the petitioner submits that the matter has

become infructuous. Hence, the writ petition is dismissed as infructuous.

Sd/- MOHAMMED NIAS C.P.

JUDGE

dlk 14.8.2023

 
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